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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(4)(h) in The West Bengal Council Of Higher Secondary Education Act, 1975

(h)[ six teachers of Higher Secondary Schools having qualifications for imparting instruction in Higher Secondary Education to be elected by the teachers of such schools in the manner prescribed; [Clauses (g) and (h) substituted by West Bengal Act 35 of 1994.]