Section 3 in The Commissions Of Inquiry (West Bengal Amendment) Act, 1980
3. Amendment of section 5 of Act 60 of 1952. -
To sub-section (3) of section 5 of the principal Act, the following Explanation shall be added:-"Explanation. - For the purpose of this sub-section, any police officer of or above the rank of Inspector of Police shall be deemed to be a gazetted officer.".
