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[Cites 0, Cited by 0] [Section 7A(4)] [Section 7A] [Entire Act]

State of Tamilnadu - Subsection

Section 7A(4)(iii) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(iii)the Assistant Commissioner, in respect of religious institution which is not included in the list published under section 46 and is not a religious institution notified or deemed to have been notified under Chapter VI of this Act.