Bombay High Court
Mr. Pravinchandra Kakadia And Ors vs State Of Maharashtra And Ors on 11 March, 2024
Bench: Prakash D. Naik, N. R. Borkar
2024:BHC-AS:12134-DB
STM-WP-2189-2016+.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.2189 OF 2016
Mr. Pravinchandra Kakadia and Ors. } Petitioners
Versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO. 4814 OF 2016
1. Devkumar Gopaldas Aggarwal }
adult, Indian inhabitant, residing at }
Ocean View, 3rd floor 100 Bhulabhai }
Desai Road, Mumbai-400 026 }
2. Yogesh Devkumar Aggarwal }
adult, Indian inhabitant, residing at }
Ocean View, ground floor, 100 }
Bhulabhai Dsai Road, }
Mumbai-400 026 }
3. Prabha Devkumar Aggarwal }
adult, Indian Inhabitant, residing at }
Ocean View, 3rd floor, 100 Bhulabhai }
Desai Road, Mumbai-400 026 }
4. Shuchi Yogesh Aggarwal }
adult, Indian Inhabitant, residing at }
Ocean View, ground floor, 100 }
Bhulabhai Desai Road, }
Mumbai-400 026 }
5. Anuradha Madhupati Singhania }
adult, resident of Singapore having }
her address at 10, Ewart Park, }
Singapore-279 775 }
6. Sangeeta Aman Wallia }
adult, Indian Inhabitant, residing at }
Ocean View, 3rd floor, 100 Bhulabhai }
Desai Road, Mumbai-400 026 }
7. Rajkumar Gopaldas Aggarwal }
adult, Indian Inhabitant, residing }
at 221, Sector 15A, Noida-201 301, }
Uttar Pradesh }
8. Asha Rajkumar Aggarwal }
adult, Indian inhabitant, residing at }
221, Sector 15A, Noida-201 301, }
Uttar Pradesh }
Page 1 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
9. Atul Rajkumar Aggarwal }
adult, Indian inhabitant, residing at }
221, Sector 15A, Noida-201 301, }
Uttar Pradesh }
}
10. Komal Atul Aggarwal }
adult, Indian inhabitant, residing at }
221, Sector 15A, Noida-201 301, }
Uttar Pradesh }
}
11. Uday Rajkumar Aggarwal }
adult, Indian inhabitant, residing at }
K 801, Pearls Gateway Towers, }
Sector 44, Noida-201 301, }
Uttar Pradesh }
}
12. Manish Rajkumar Aggarwal }
adult, Indian inhabitant, residing at }
221, Sector 15A, Noida-201 301, }
Uttar Pradesh } Petitioners
versus
1. State of Maharashtra }
through its Principal Secretary, }
Revenue and Forest Department, }
Mantralaya, Mumbai 400 032 }
}
2. Tahsildhar, Village-Dahivali, }
Taluka-Maval, District-Pune }
}
3. Chief Conservator of Forest }
Forest Department, Pune Division, }
Opp. Symboisis College, Senapati }
Bapat Marg, Pune }
}
4. The Collector, Pune Division, Pune } Respondents
WITH
WRIT PETITION NO.31 OF 2017
Triveni Ramjit Singh and Ors. } Petitioners
versus
State of Maharashtra and Ors. } Respondents
Page 2 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
WITH
WRIT PETITION NO.146 OF 2017
Pavan Hooja and Anr. } Petitioners
versus
State of Maharashtra through }
Secretary, Revenue and Forest Dept. }
and Ors. } Respondents
WITH
WRIT PETITION NO.159 OF 2017
Pandurang Tukaram Patil and Ors. } Petitioners
versus
The State of Maharashtra through }
its Principal Secretary, Revenue and }
Forest Department and Ors. } Respondents
WITH
WRIT PETITION NO.177 OF 2016
Smt. Renu Neeraj Kochhar } Petitioner
versus
State of Maharashtra through its }
Secretary, Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.216 OF 2016
Ananta Shankar Mahali and Ors. } Petitioners
versus
The State of Maharashtra through }
its Principal Secretary, (Forest) }
Revenue and Forest and Ors. } Respondents
WITH
WRIT PETITION NO.234 OF 2018
Mrs.Urmila Mohan Dubey and Ors. } Petitioners
versus
State of Maharashtra and Ors. } Respondents
Page 3 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
WITH
WRIT PETITION NO.281 OF 2018
Smt.Hashibai Shantaram Shinge }
and Ors. } Petitioners
versus
The State of Maharashtra through }
its Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.389 OF 2018
Budhaji Balu Dudhale } Petitioner
versus
State of Maharashtra through }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.593 OF 2017
Lahu Rama Shewale and Ors. } Petitioners
versus
The State of Maharashtra through }
its Principal Secretary, Revenue and }
Forest Department and Ors. } Respondents
WITH
WRIT PETITION NO.621 OF 2012
Bharat Shankar Chavan } Petitioner
versus
The District Collector, Pune and Ors. } Respondents
WITH
WRIT PETITION NO.988 OF 2016
Shankar Lakshman Adhari alias }
Bhawari (Decd) through LR, Baban }
Bhawari } Petitioner
versus
State of Maharashtra through }
Principal Secretary and Ors. } Respondents
Page 4 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
WITH
WRIT PETITION NO.1077 OF 2016
WITH
CIVIL APPLICATION NO.2572 OF 2017
Mrs.Sindoo Gala and Ors. } Petitioners
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.1078 OF 2016
Amalgamated Industrial Estate }
and Premises Co-Op. Society Ltd. } Petitioner
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.1087 OF 2006
Dr.N.P.Tolani (HUF) and Anr. } Petitioners
versus
The State of Maharashtra and Anr. } Respondents
WITH
WRIT PETITION NO.1272 OF 2016
Pravin Natvarlal Vepari and Anr. } Petitioners
versus
State of Maharashtra through }
Secretary, Revenue and Forest }
Department and Ors. } Respondents
WITH
WRIT PETITION NO.1337 OF 2018
Nitin Savjibhai Nanda and Ors. } Petitioners
versus
Union of India through Principal }
Secretary, Ministry of Environment }
and Forest and Ors. } Respondents
Page 5 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
WITH
WRIT PETITION NO.1513 OF 2017
M/S Byramjee Jeejeebhoy Pvt. Ltd. }
and Anr. } Petitioners
versus
The State of Maharashtra through }
Chief Government Pleader and Ors. } Respondents
WITH
WRIT PETITION NO.1591 OF 2017
Sundar Narayan Poojari and Anr. } Petitioners
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.1767 OF 2015
Vasant Vishnu Khare (Since Decd) }
through LRs } Petitioners
versus
The State of Maharashtra through }
Principal Secretary, Revenue and }
Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.1895 OF 2017
Shankar Dhanaji Mhatre and Ors. } Petitioners
versus
Union of India and Ors. } Respondents
WITH
WRIT PETITION NO.2046 OF 2016
Yakub Salebhai Bohri and Anr. } Petitioners
versus
State of Maharashtra through its }
Secretary, Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.2063 OF 2016
Yakub Salebhai Bohri and Anr. } Petitioners
Page 6 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
versus
State of Maharashtra through its }
Secretary, Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.2080 OF 2016
Mumtaj Begam Mohmmed }
Jafar Dalvi and Ors. } Petitioners
versus
State of Maharashtra through }
Personal Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.2086 OF 2016
Illa Rajesh Foundation and Ors. } Petitioners
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.2103 OF 2016
Pratap Mansukhlal Shah } Petitioner
versus
The State of Maharashtra through }
Secretary Forests (Revenue and }
Forests Dept.) Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.2216 OF 2017
Disha Direct Marketing Pvt. Ltd. }
and Anr. } Petitioners
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.2316 OF 2017
Abdul Wahab Shaikh Ismail }
Saudagar } Petitioner
versus
State of Maharashtra through }
Secretary and Ors. } Respondents
Page 7 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
WITH
WRIT PETITION NO.2347 OF 2016
Rajesh G. Kapadia and Anr. } Petitioners
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.2392 OF 2016
Sanjay Gajanan Patkar and Ors. } Petitioners
versus
State of Maharashtra through }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.2782 OF 2017
Parathil Mathu Abrahim and Ors. } Petitioners
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.3296 OF 2016
Dilip Pranlal Ghelani } Petitioner
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.3497 OF 2017
Harish Brijmohan Loyalka and Anr. } Petitioners
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.3773 OF 2016
Phaguram Sukhnandan Prajapati }
and Ors. } Petitioners
versus
State of Maharashtra through its }
Principal Secretary, Revenue and }
Page 8 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.3857 OF 2017
Anandvan Samajik Unnati Sahakari }
Vriksha Lagwad Sanstha Maryadit }
and Anr. } Petitioners
versus
State of Maharashtra through its }
Principal Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.3875 OF 2016
Smt.Suhasini Achyut Mahajan } Petitioner
versus
State of Maharashtra through }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.4277 OF 2016
Veena Bhagwan Thadhani } Petitioner
versus
The State of Maharashtra through }
Principal Secretary, Forest and Ors. } Respondents
WITH
WRIT PETITION NO.4542 OF 2015
WITH
CIVIL APPLICATION NO.1633 OF 2016
Ramchandra Bhaguji Jawalkar }
and Ors. } Petitioners
versus
State of Maharashtra through }
Secretary, Revenue and Forest Dept. }
and Ors. } Respondents
WITH
WRIT PETITION NO.4580 OF 2016
Ananta Vishnu Bhere and Ors. } Petitioners
Page 9 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.4606 OF 2016
Vitthal Ragho Bhere and Ors. } Petitioners
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.4658 OF 2018
Rajendra M. Developers & Builders }
Pvt. Ltd. through its Director }
and Ors. } Petitioners
versus
State of Maharashtra through its }
Secretary, Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.4711 OF 2016
Dharmendra Kevalsingh Deval }
and Ors. } Petitioners
versus
State of Maharashtra through }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.4803 OF 2016
M/S Siddeshwar Foods Private }
Limited through Director, Shri Dilip }
Z. Kalantri } Petitioner
versus
The Union of India and Ors. } Respondents
WITH
WRIT PETITION NO.4810 OF 2016
Safique Ahmad Jamil Ahmed Ansari }
and Ors. } Petitioners
versus
State of Maharashtra and Ors. } Respondents
Page 10 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
WITH
WRIT PETITION NO.4869 OF 1997
Jitendra Harjivan Timbadia & Ors. } Petitioners
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.5074 OF 2017
Sanjay Narayan Gangavane and Ors. } Petitioners
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.5165 OF 2014
Sinhagad Technical Education }
Society, through President, Maruti }
N. Navle } Petitioner
versus
Talathi Kusgaon Maval and Ors. } Respondents
WITH
WRIT PETITION NO.5286 OF 2015
Parmanand Mathradas Jaisingh }
and Ors. } Petitioners
versus
The State of Maharashtra through }
its Principal Secretary, Revenue and }
Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.5288 OF 2015
Ramesh Dhanrajmal Mansharamani }
and Ors. } Petitioners
versus
The State of Maharashtra through }
its Principal Secretary, Revenue and }
Forest Dept. and Ors. } Respondents
WITH
Page 11 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
WRIT PETITION NO.5485 OF 2017
Vivek Ramchandra Kalamkar and Ors. ... Petitioners
versus
The State of Maharashtra and Ors. ... Respondents
WITH
WRIT PETITION NO.5512 OF 2017
Shantabai Gangaram (Gunjaram) }
Deshmukh and Ors. } Petitioners
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.5559 OF 2016
Gunjar Investment and Trading }
Pvt. Ltd. and Anr. } Petitioners
versus
State of Maharashtra through }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.5583 OF 2017
Adesh Buttaram Dhamija and Ors. } Petitioners
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.5669 OF 2016
Manmohan Ranjitsingh Mehta }
and Anr. } Petitioners
versus
State of Maharashtra through }
Secretary, Revenue and Forest Dept. }
and Ors. } Respondents
WITH
WRIT PETITION NO.5696 OF 2017
Tohid Furniturewala } Petitioner
versus
Page 12 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.6042 OF 2010
Kalayanmal Kevalmal Singhvi } Petitioner
versus
The Collector of Piune and Anr. } Respondents
WITH
WRIT PETITION NO.6174 OF 2017
Anosh Shroff } Petitioner
versus
State of Maharashtra through its }
Principal Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.6365 OF 2016
Tarachand Dwarkadas Sharma }
and Ors. } Petitioners
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.6417 OF 2015
Rohan Vijay Nahar and Ors. } Petitioners
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.6420 OF 2017
Broadway Co-operative Housing }
Society Ltd. and Ors. } Petitioners
versus
The District Collector, Thane }
and Ors. } Respondents
WITH
WRIT PETITION NO.6444 OF 2016
Jimmy R. Mistry } Petitioner
Page 13 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
versus
State of Maharashtra through }
Secretary, Revenue and Forest Dept. }
and Ors. } Respondents
WITH
WRIT PETITION NO.6623 OF 2016
Gurukul Grand Union School }
through Chairman, Smt.Manjusha }
Shinde } Petitioner
versus
Union of India through Deputy }
Conservator of Forests, Envi. And }
Forest Ministry and Ors. } Respondents
WITH
WRIT PETITION NO.6737 OF 2017
Shashikant Purshotam Patil }
and Ors. } Petitioners
versus
The State of Maharashtra through }
its Principal Secretary, Revenue and }
Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.6738 OF 2017
Pundalik Babu Patil and Ors. } Petitioners
versus
The State of Maharashtra through }
its Principal Secretary, Revenue and }
Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.6739 OF 2017
Maruti Devram Patil and Ors. } Petitioners
versus
The State of Maharashtra through }
its Principal Secretary, Revenue }
and Forest Dept. and Ors. } Respondents
WITH
Page 14 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
WRIT PETITION NO.6740 OF 2017
Balvantrai Prabhudas Vora and Ors. } Petitioners
versus
The State of Maharashtra through }
its Principal Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.6741 OF 2017
Pandharinath Sadashiv Gangavane }
and Ors. } Petitioners
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.6742 OF 2017
Jaysingh Shivaji Deshmukh and Ors. } Petitioners
versus
The State of Maharashtra through }
its Principal Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.6743 OF 2017
Machindra Atmaram Gangavane }
and Ors. } Petitioners
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.6763 OF 2016
WITH
CIVIL APPLICATION NO.253 OF 2018
Asgar Esoofali Arsiwala } Petitioner
versus
The State of Maharashtra through }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.6829 OF 2016
WITH
CIVIL APPLICATION NO.252 OF 2018
Page 15 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
Sanket Vijaykumar Wadekar }
through POA, Shri Deepesh Bhurat } Petitioner
versus
State of Maharashtra through }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.6870 OF 2015
Bhavana R. Parekh and Ors. } Petitioners
versus
The State of Maharashtra through }
Principal Secretary, Revenue }
and Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.6933 OF 2017
Romil Apurva Parikh } Petitioner
versus
State of Maharashtra through }
Secretary, Revenue and Forest Dept. }
and Ors. } Respondents
WITH
WRIT PETITION NO.6934 OF 2016
Smt.Renu Neeraj Kocchar } Petitioner
versus
State of Maharashtra through its }
Secretary, Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.6973 OF 2016
Lalit Chadha } Petitioner
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.7019 OF 2018
Rajendra Bapu Sadole, Power of }
Page 16 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
Attorney Holder and Ors. } Petitioners
versus
State of Maharashtra through its }
Forest Department and Ors. } Respondents
WITH
WRIT PETITION NO.7213 OF 2016
Rajdaksh Mahendra Sharma }
and Ors. } Petitioners
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.7288 OF 2017
Apurva Natvar Parikh and Co.Pvt. }
Ltd. and anr. } Petitioners
versus
State of Maharashtra through }
Secretary Revenue and Forest Dept. }
and Ors. } Respondents
WITH
WRIT PETITION NO.7369 OF 2017
Sanjay Bhagwan Bhangare and Ors. } Petitioners
versus
The Conservator, Forest Dept. }
and Ors. } Respondents
WITH
WRIT PETITION NO.7446 OF 2015
Merint Molecular Imaging Pvt. Ltd. }
and Anr. } Petitioners
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.7545 OF 2016
Khanna Traders through Mr.Sanjay }
Khanna } Petitioner
versus
Page 17 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.7752 OF 2016
WITH
CIVIL APPLICATION NO.2571 OF 2017
Rohiiqa Cyrus Mistry through Cost. }
Attorney Mr.Vinay Karve } Petitioner
versus
State of Maharashtra through }
Govt. Pleader and Ors. } Respondents
WITH
WRIT PETITION NO.7766 OF 2016
WITH
CIVIL APPLICATION (STAMP) NO.23398 OF 2016
Mahesh Gopaldas Saney and Anr. } Petitioners
versus
State of Maharashtra through its }
Secretary, Forst Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.7782 OF 2016
Ishwar Chandulaji Parmar and Anr. } Petitioners
versus
State of Maharashtra through its }
Secretary, Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.8011 OF 2015
Madhav Sadashiv Deshmukh }
and Ors. } Petitioners
versus
State of Maharashtra through its }
Secretary, Revenue and Forest }
Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.8408 OF 2015
WITH
CIVIL APPLICATION NO.2338 OF 2016
Page 18 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
Dattatraya Sambhaji Gosavi }
and Ors. } Petitioners
versus
State of Maharashtra through its }
Secretary, Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.8498 OF 2016
M/S Shree Shaym Trading Co. }
through its Partner Shri }
Laxmanbhai Keshavbai Praja } Petitioner
versus
State of Maharashtra through its }
Principal Secretary, Revenue and }
Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.8786 OF 2016
Waman Anant Rane through }
POA Holders and Ors. } Petitioners
versus
Union of India and Ors. } Respondents
WITH
WRIT PETITION NO.8857 OF 2017
Tapan Basu } Petitioner
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.8881 OF 2017
Nilam Kailash Agrawal and Ors. } Petitioners
versus
Union of India and Ors. } Respondents
WITH
WRIT PETITION NO.8903 OF 2015
Suresh Shantaram Bij alias Warli }
through POA Shri Prashant Gosavi } Petitioner
versus
Page 19 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
State of Maharashtra through its }
Principal Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.8943 OF 2014
Smt.Sushila Amarsingh Pardeshi }
and Ors. } Petitioners
versus
Union of India and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.9261 OF 2017
Kiran Sharad Pandit and Ors. } Petitioners
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.9262 OF 2017
Satish Daphtary and Anr. } Petitioners
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.9263 OF 2017
Malti N.Naravane (Since deceased }
through P/A Holder) and Anr. } Petitioners
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.9265 OF 2017
Kalyani Kiran Pandit } Petitioner
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.9277 OF 2016
Bindi High School, Kalwa through }
Mr.Baburam Yadav } Petitioner
Page 20 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
versus
The State of Maharashtra through }
Dept. of Education and Anr. } Respondents
WITH
WRIT PETITION (STAMP) NO.9322 OF 2017
Vaishali V. Dandge } Petitioner
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.9323 OF 2017
Shubhada Mohan Bapat } Petitioner
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.9324 OF 2017
Kundan Sharad Pandit } Petitioner
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.9326 OF 2017
Neeraj J Rao } Petitioner
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.9368 OF 2015
Smt.Nilophar Farukh Shaikh }
and Ors. } Petitioners
versus
State of Maharashtra through }
Secretary Revenue and Forest Dept. }
and Ors. } Respondents
WITH
WRIT PETITION NO.9369 OF 2015
WITH
Page 21 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
CIVIL APPLICATION NO.173 OF 2017
Smt.Jayashri Yashwant Bapat }
and Ors. } Petitioners
versus
State of Maharashtra through }
Secretary, Revenue and Forest Dept. }
and Ors. } Respondents
WITH
WRIT PETITION NO.9423 OF 2016
Punja Soma Mandawale } Petitioner
versus
State of Maharashtra through }
Collector of Thane and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.9454 OF 2017
Ramesh T. Bajaj (through LR Mr. }
Santosh Bajaj) and Anr. } Petitioners
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.9455 OF 2017
Gauri Gurudatta Shirali } Petitioner
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.9478 OF 2016
Bhagwanji Nagaji Nandu and Ors. } Petitioners
versus
State of Maharashtra through }
Secretary Revenue and Forest Dept. }
and Ors. } Respondents
WITH
WRIT PETITION NO.9503 OF 2016
Page 22 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
Vijay Harakchand Shah } Petitioner
versus
State of Maharashtra through }
Secretary Revenue and Forest Dept. }
and Ors. } Respondents
WITH
WRIT PETITION NO.9504 OF 2016
WITH
CIVIL APPLICATION (STAMP)NO.17855 OF 2016
Satish Jamnadas Dattani } Petitioner
versus
The State of Maharashtra through }
the Secretary, Revenue and Forest }
Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.9509 OF 2016
Santoshkumar Durgvijay Singh }
and Ors. } Petitioners
versus
State of Maharashtra through }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.9532 OF 2016
Prasad Sanjay Pitale } Petitioner
versus
The State of Maharashtra through }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.9604 OF 2015
Sunil Ghanshyam Jagtap and Anr. } Petitioners
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.9614 OF 2017
Page 23 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
Mrs.Yasmin Pheroze Mody Nee }
Miss Yasmin Soli Engineer } Petitioner
versus
State of Maharashtra through its }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.9763 OF 2017
Madhav Abhay Jasani and Ors. } Petitioners
versus
The State of Maharashtra through }
its Secretary, Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.9899 OF 2016
WITH
CIVIL APPLICATION NO.1168 OF 2017
M/S Tversus Motor Services Ltd. }
and Ors. } Petitioners
versus
Maharashtra Land Revenue Dept. }
through Tehsildar } Respondent
WITH
WRIT PETITION NO.10112 OF 2016
M/S Praful Industries } Petitioner
versus
Union of India and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.10134 OF 2017
Gajanan Trimbak Abhyankar } Petitioner
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.10137 OF 2017
Vidya Vijay Abhyankar } Petitioner
versus
State of Maharashtra and Ors. } Respondents
Page 24 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
WITH
WRIT PETITION (STAMP) NO.10138 OF 2017
Vijay Y. Abhyankar } Petitioner
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.10141 OF 2017
Vasudev Yashwant Abhyankar } Petitioner
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.10161 OF 2015
Ashok Govind Bapat } Petitioner
versus
State of Maharashtra through }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.10165 OF 2015
Bhanudas Ambu Mhatre and Ors } Petitioners
versus
State of Maharashtra through }
Secretary Revenue and Forest Dept. }
and Ors. } Respondents
WITH
WRIT PETITION NO.10205 OF 2015
Smt.Renu Neeraj Kochhar } Petitioner
versus
State of Maharashtra through its }
Secretary, Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.10266 OF 2015
M/S Merchant and Somji Agro }
Industries } Petitioner
versus
State of Maharashtra through its }
Page 25 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
Secretary, Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.10267 OF 2015
Gulamali Mohammadbhai Somji } Petitioner
versus
State of Maharashtra through its }
Secretary, Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.10400 OF 2017
Yashwant Trimbak Abyankar (Since }
deceased through LRs) } Petitioners
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.10721 OF 2017
Smt.Seetabai Ramu Chande and Ors. } Petitioners
versus
State of Maharashtra through }
Secretary Revenue and Forest Dept. }
and Ors. } Respondents
WITH
WRIT PETITION NO.10750 OF 2015
Kavindra Santprasad Singh } Petitioner
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.10797 OF 2018
Kamlesh R. Sanghavi } Petitioner
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.10951 OF 2016
Gopal Padu Bhavarthe and Ors. } Petitioners
Page 26 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
versus
State of Maharashtra through the }
Secretary, Revenue Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.11276 OF 2015
Yashodadevi L. Singhania } Petitioner
versus
State of Maharashtra through }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.11382 OF 2016
Dhruv Krishna Kotak and Anr. } Petitioners
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.11452 OF 2015
Ramu Dattu Umavane } Petitioner
versus
The State of Maharashtra through }
the Principal Secretary, Revenue }
and Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.11488 OF 2016
Keshav Moreshwar Soman } Petitioner
versus
State of Maharashtra through its }
Secretary Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.11495 OF 2016
Balu Shankar Balkawade and Anr. } Petitioners
versus
State of Maharashtra through its }
Secretary, Forest Dept. and Ors. } Respondents
WITH
Page 27 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
WRIT PETITION NO.11678 OF 2015
Nikunj Singhania } Petitioner
versus
State of Maharashtra through }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.11679 OF 2015
Nikunj Singhania and Anr. } Petitioners
versus
State of Maharashtra through }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.11719 OF 2017
Valuable Properties Pvt. Ltd. } Petitioner
versus
State of Maharashtra through }
Principal Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.11724 OF 2017
The Dharamsi Morarji Chemical Co. }
Ltd through its authorized Offcer }
and POA } Petitioner
versus
State of Maharashtra through }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.11753 OF 2016
Smt.Aditi Pandurang Jogalekar }
and Anr. } Petitioners
versus
State of Maharashtra through }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.11981 OF 2017
Page 28 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
Arti Ajay Shevale and Ors. } Petitioners
versus
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.12012 OF 2016
WITH
CIVIL APPLICATION NO.1769 OF 2017
Veerdhawal Sitaram Ghag } Petitioner
versus
Sub-Divisional Offcer, Ulhasnagar }
and Anr. } Respondents
WITH
WRIT PETITION NO.12084 OF 2015
M/S Kalpavruksha Plantation }
Private Limited } Petitioner
versus
The State of Maharashtra through }
its Principal Secretary, Revenue }
and Forest Dept and Ors. } Respondents
WITH
WRIT PETITION NO.12126 OF 2015
Shashikant S. Choksi and Ors. } Petitioners
versus
State of Maharashtra through }
Secretary, Revenue and Forest Dept. }
and Ors. } Respondents
WITH
WRIT PETITION NO.12175 OF 2015
Pravin Natvarlal Vepari and Anr. } Petitioners
versus
State of Maharashtra through }
Secretary, Revenue and Forest Dept. }
and Ors. } Respondents
WITH
WRIT PETITION NO.12259 OF 2017
Page 29 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
WITH
CIVIL APPLICATION (ST) NO. 21892 OF 2018
Rajesh Nanji Gala and Anr. } Petitioners
versus
Union of India through Principal }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.12260 OF 2017
Rajesh Nanji Gala and Ors. } Petitioners
versus
Union of India, through Principal }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.12308 OF 2015
Mrs.Soha Nilesh Parekh } Petitioner
versus
State of Maharashtra through }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.12339 OF 2017
Santoshkumar Ramrichpal Gupta } Petitioner
versus
State of Maharashtra through its }
Secretary, Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.12352 OF 2017
Rajesh Nanji Gala and Anr. } Petitioners
versus
Union of India through Principal }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.12502 OF 2015
Syed Shafiq Ahmed Aziz Ahmed } Petitioner
versus
Page 30 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
State of Maharashtra through }
Secretary, and Ors. } Respondents
WITH
WRIT PETITION NO.12542 OF 2015
WITH
CIVIL APPLICATION (STAMP) NO.21597 OF 2017
Vivekchand Tekchand Arora }
and Ors. } Petitioners
versus
The State of Maharashtra through }
Principal Secretary, Revenue and }
Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.12585 OF 2015
WITH
CIVIL APPLICATION NO.504 OF2016
M/S Super Dream Real Estate }
Pvt. Ltd. through its Director }
Mr.Suresh V. Gada } Petitioner
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.12615 OF 2015
Pramila Vasant Joshte and Ors. } Petitioners
versus
State of Maharashtra through }
Revenue, Forest Dept. and Chief }
Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.12617 OF 2016
Anand Jain } Petitioner
versus
State of Maharashtra through its }
Principal Secretary, Revenue and }
Forest Dept.and Ors. } Respondents
Page 31 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
WITH
WRIT PETITION NO.12624 OF 2016
Vipin Khimji and Anr. } Petitioners
versus
The State of Maharashtra through }
its Principal Secretary, Revenue and }
Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.12669 OF 2017
Pradeep B. Dongre and Ors. } Petitioners
versus
The State of Maharashtra through }
the Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.13076 OF 2016
Jagdish Durgaprasad Agrawal }
and Ors. } Petitioners
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.13190 OF 2016
Mohammad Tayyab Qasim Sayyad }
and Anr. } Petitioners
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.13191 OF 2016
Taher Qasim Sayyad and Anr. } Petitioners
versus
State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NO.13192 OF 2016
Vimal Ashok Bhoir and Anr. } Petitioners
versus
State of Maharashtra and Ors. } Respondents
Page 32 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
WITH
WRIT PETITION NO.13194 OF 2016
Sameer Harsukh Shah and Anr. } Petitioners
versus
State of Maharashtra through its }
Principal Secretary, Revenue and }
Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.13195 OF 2016
Anand Jain } Petitioner
versus
State of Maharashtra through its }
Principal Secretary, Revenue and }
Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.13820 OF 2017
Janardan Kacher Shinge and Ors. } Petitioners
versus
The State of Maharashtra through }
its Secretary and Ors. } Respondents
WITH
WRIT PETITION NO.14146 OF 2016
Girish G. Chopra and Anr. } Petitioners
versus
State of Maharashtra through }
Secretary, Revenue and }
Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.14147 OF 2016
Anil Shah and Anr. } Petitioners
versus
State of Maharashtra through }
Secretary, Revenue and }
Forest Dept. and Ors. } Respondents
Page 33 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
WITH
WRIT PETITION NO.14221 OF 2016
Kaluram Raghu Bajare and Ors. } Petitioners
versus
State of Maharashtra through its }
Secretary, Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.14371 OF 2016
Zakia Sayed Hasan Edroos and Anr. } Petitioners
versus
State of Maharashtra through its }
Principal Secretary, Revenue and }
Forest Dept. and Ors. } Respondents
WITH
WRIT PETITION NO.14385 OF 2016
The State of Maharashtra through }
Chief Conservator of Forests and }
Director } Petitioner
versus
M/S Byramjee Jeejeebhoy Pvt. Ltd. }
And Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.15387 OF 2017
Dr.D.Y. Patil Educational Academy } Petitioner
versus
Talathi-Maval, Dist Pune and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.22382 OF 2017
Niti Merchant and Anr. } Petitioners
versus
The State of Maharashtra through }
Principal Secretary and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.24577 OF 2017
Page 34 of 37
Dnyaneshwar Ethape PA
::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::
STM-WP-2189-2016+.doc
Kaiyomerz Cowas Palia } Petitioner
versus
The State of Maharashtra through }
Secretary and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.27305 OF 2017
Smt.Girja Chandrashekhar Wadekar }
and Ors } Petitioners
versus
The State of Maharashtra through }
Secretary and Ors. } Respondents
WITH
WRIT PETITION (STAMP) NO.30103 OF 2016
Ramkumar Nandprasad Singh }
and Ors. } Petitioners
versus
State of Maharashtra and Ors. } Respondents
WITH
PUBLIC INTEREST LITIGATION NO. 201 OF 2015
Mr. Vijay K. Sawant } Petitioners
versus
The Government of Maharashtra }
and Ors. } Respondents
WITH
(ORIGINAL SIDE)
WRIT PETITION NO. 853 OF 2017
Silloo D. Mistri and Jehangir }
D. Mistri } Petitioners
versus
The Tahsildar, Borivali and Ors. } Respondents
None for Petitioners.
None for Respondents.
CORAM :- PRAKASH D. NAIK &
N. R. BORKAR, JJ.
DATE :- 11th MARCH 2024.
Page 35 of 37 Dnyaneshwar Ethape PA ::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 ::: STM-WP-2189-2016+.doc P.C.
1. The Registry has suo moto listed the matter for speaking to minutes of Judgment dated 27th September 2018.
2. Writ Petition No. 2189 of 2016 along with Writ Petition No. 4814 of 2016 and other Writ Petitions were disposed off vide Judgment and Order dated 27th September 2018 passed by this Court (Coram: Shri. S.C. Dharmadhikari & P.D. Naik, JJ.). However, subseiquently it was noticed by Registry that in the title of Judgment dated 27th September 2018, the aforesaid Writ Petition No.2189 of 2016 is not appearing. However, the appearance of Advocate appearing in the said Petition is recorded.
3. Registry has listed this Writ Petition for correction in the title of Judgment dated 27th September 2018.
4. In view of the above, the details of the said Writ Petition be added in the title of Judgment dated 27 th September 2018 which are as follows:
WRIT PETITION NO.2189 OF 2016 Mr. Pravinchandra Kakadia and Ors. } Petitioners Versus State of Maharashtra and Ors. } Respondents
5. No other correction is sought.
Page 36 of 37 Dnyaneshwar Ethape PA ::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 ::: STM-WP-2189-2016+.doc
6. This order shall be read together with Judgment dated 27 th September 2018 passed in Writ Petition No.4814 of 2016 and other connected matters.
(N. R. BORKAR, J.) (PRAKASH D. NAIK, J.) Page 37 of 37 Dnyaneshwar Ethape PA ::: Uploaded on - 13/03/2024 ::: Downloaded on - 13/03/2024 23:15:43 :::