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Bombay High Court

Mr. Pravinchandra Kakadia And Ors vs State Of Maharashtra And Ors on 11 March, 2024

Bench: Prakash D. Naik, N. R. Borkar

2024:BHC-AS:12134-DB

                                                                                     STM-WP-2189-2016+.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CIVIL APPELLATE JURISDICTION
                                         WRIT PETITION NO.2189 OF 2016
                 Mr. Pravinchandra Kakadia and Ors.  }    Petitioners
                            Versus
                 State of Maharashtra and Ors.       }    Respondents
                                               WITH
                                WRIT PETITION NO. 4814 OF 2016
                 1. Devkumar Gopaldas Aggarwal               }
                 adult, Indian inhabitant, residing at       }
                 Ocean View, 3rd floor 100 Bhulabhai         }
                 Desai Road, Mumbai-400 026                  }
                 2. Yogesh Devkumar Aggarwal                 }
                 adult, Indian inhabitant, residing at       }
                 Ocean View, ground floor, 100               }
                 Bhulabhai Dsai Road,                        }
                 Mumbai-400 026                              }
                 3. Prabha Devkumar Aggarwal                 }
                 adult, Indian Inhabitant, residing at       }
                 Ocean View, 3rd floor, 100 Bhulabhai        }
                 Desai Road, Mumbai-400 026                  }
                 4. Shuchi Yogesh Aggarwal                   }
                 adult, Indian Inhabitant, residing at       }
                 Ocean View, ground floor, 100               }
                 Bhulabhai Desai Road,                       }
                 Mumbai-400 026                              }
                 5. Anuradha Madhupati Singhania             }
                 adult, resident of Singapore having         }
                 her address at 10, Ewart Park,              }
                 Singapore-279 775                           }
                 6. Sangeeta Aman Wallia                     }
                 adult, Indian Inhabitant, residing at       }
                 Ocean View, 3rd floor, 100 Bhulabhai        }
                 Desai Road, Mumbai-400 026                  }
                 7. Rajkumar Gopaldas Aggarwal               }
                 adult, Indian Inhabitant, residing          }
                 at 221, Sector 15A, Noida-201 301,          }
                 Uttar Pradesh                               }
                 8. Asha Rajkumar Aggarwal                   }
                 adult, Indian inhabitant, residing at       }
                 221, Sector 15A, Noida-201 301,             }
                 Uttar Pradesh                               }

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 9. Atul Rajkumar Aggarwal                    }
 adult, Indian inhabitant, residing at        }
 221, Sector 15A, Noida-201 301,              }
 Uttar Pradesh                                }
                                              }
 10. Komal Atul Aggarwal                      }
 adult, Indian inhabitant, residing at        }
 221, Sector 15A, Noida-201 301,              }
 Uttar Pradesh                                }
                                              }
 11. Uday Rajkumar Aggarwal                   }
 adult, Indian inhabitant, residing at        }
 K 801, Pearls Gateway Towers,                }
 Sector 44, Noida-201 301,                    }
 Uttar Pradesh                                }
                                              }
 12. Manish Rajkumar Aggarwal                 }
 adult, Indian inhabitant, residing at        }
 221, Sector 15A, Noida-201 301,              }
 Uttar Pradesh                                }       Petitioners
             versus
 1. State of Maharashtra                      }
 through its Principal Secretary,             }
 Revenue and Forest Department,               }
 Mantralaya, Mumbai 400 032                   }
                                              }
 2. Tahsildhar, Village-Dahivali,             }
 Taluka-Maval, District-Pune                  }
                                              }
 3. Chief Conservator of Forest               }
 Forest Department, Pune Division,            }
 Opp. Symboisis College, Senapati             }
 Bapat Marg, Pune                             }
                                              }
 4. The Collector, Pune Division, Pune        }       Respondents

                                      WITH
                           WRIT PETITION NO.31 OF 2017

 Triveni Ramjit Singh and Ors.                }       Petitioners
       versus
 State of Maharashtra and Ors.                }       Respondents




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                                     WITH
                          WRIT PETITION NO.146 OF 2017

 Pavan Hooja and Anr.                        }       Petitioners
       versus
 State of Maharashtra through                }
 Secretary, Revenue and Forest Dept.         }
 and Ors.                                    }       Respondents

                                     WITH
                          WRIT PETITION NO.159 OF 2017

 Pandurang Tukaram Patil and Ors.            }       Petitioners
       versus
 The State of Maharashtra through            }
 its Principal Secretary, Revenue and        }
 Forest Department and Ors.                  }       Respondents

                                     WITH
                          WRIT PETITION NO.177 OF 2016

 Smt. Renu Neeraj Kochhar                    }       Petitioner
       versus
 State of Maharashtra through its            }
 Secretary, Forest Dept. and Ors.            }       Respondents

                                     WITH
                          WRIT PETITION NO.216 OF 2016

 Ananta Shankar Mahali and Ors.              }       Petitioners
       versus
 The State of Maharashtra through            }
 its Principal Secretary, (Forest)           }
 Revenue and Forest and Ors.                 }       Respondents

                                     WITH
                          WRIT PETITION NO.234 OF 2018

 Mrs.Urmila Mohan Dubey and Ors.             }       Petitioners
       versus
 State of Maharashtra and Ors.               }       Respondents




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                                     WITH
                          WRIT PETITION NO.281 OF 2018

 Smt.Hashibai Shantaram Shinge               }
 and Ors.                                    }       Petitioners
       versus
 The State of Maharashtra through            }
 its Secretary and Ors.                      }       Respondents

                                     WITH
                          WRIT PETITION NO.389 OF 2018

 Budhaji Balu Dudhale                        }       Petitioner
       versus
 State of Maharashtra through                }
 Secretary and Ors.                          }       Respondents

                                     WITH
                          WRIT PETITION NO.593 OF 2017

 Lahu Rama Shewale and Ors.                  }       Petitioners
       versus
 The State of Maharashtra through            }
 its Principal Secretary, Revenue and        }
 Forest Department and Ors.                  }       Respondents

                                     WITH
                          WRIT PETITION NO.621 OF 2012

 Bharat Shankar Chavan                       }       Petitioner
      versus
 The District Collector, Pune and Ors.       }       Respondents

                                     WITH
                          WRIT PETITION NO.988 OF 2016

 Shankar Lakshman Adhari alias               }
 Bhawari (Decd) through LR, Baban            }
 Bhawari                                     }       Petitioner
       versus
 State of Maharashtra through                }
 Principal Secretary and Ors.                }       Respondents




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                                    WITH
                        WRIT PETITION NO.1077 OF 2016
                                    WITH
                      CIVIL APPLICATION NO.2572 OF 2017

 Mrs.Sindoo Gala and Ors.                    }       Petitioners
       versus
 State of Maharashtra and Ors.               }       Respondents

                                     WITH
                         WRIT PETITION NO.1078 OF 2016

 Amalgamated Industrial Estate               }
 and Premises Co-Op. Society Ltd.            }       Petitioner
       versus
 State of Maharashtra and Ors.               }       Respondents

                                     WITH
                         WRIT PETITION NO.1087 OF 2006

 Dr.N.P.Tolani (HUF) and Anr.                }       Petitioners
       versus
 The State of Maharashtra and Anr.           }       Respondents

                                     WITH
                         WRIT PETITION NO.1272 OF 2016

 Pravin Natvarlal Vepari and Anr.            }       Petitioners
       versus
 State of Maharashtra through                }
 Secretary, Revenue and Forest               }
 Department and Ors.                         }       Respondents

                                     WITH
                         WRIT PETITION NO.1337 OF 2018

 Nitin Savjibhai Nanda and Ors.              }       Petitioners
       versus
 Union of India through Principal            }
 Secretary, Ministry of Environment          }
 and Forest and Ors.                         }       Respondents




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                                     WITH
                         WRIT PETITION NO.1513 OF 2017

 M/S Byramjee Jeejeebhoy Pvt. Ltd.           }
 and Anr.                                    }       Petitioners
       versus
 The State of Maharashtra through            }
 Chief Government Pleader and Ors.           }       Respondents

                                     WITH
                         WRIT PETITION NO.1591 OF 2017

 Sundar Narayan Poojari and Anr.             }       Petitioners
       versus
 State of Maharashtra and Ors.               }       Respondents

                                     WITH
                         WRIT PETITION NO.1767 OF 2015

 Vasant Vishnu Khare (Since Decd)            }
 through LRs                                 }       Petitioners
      versus
 The State of Maharashtra through            }
 Principal Secretary, Revenue and            }
 Forest Dept. and Ors.                       }       Respondents

                                     WITH
                         WRIT PETITION NO.1895 OF 2017

 Shankar Dhanaji Mhatre and Ors.             }       Petitioners
      versus
 Union of India and Ors.                     }       Respondents

                                     WITH
                         WRIT PETITION NO.2046 OF 2016

 Yakub Salebhai Bohri and Anr.               }       Petitioners
       versus
 State of Maharashtra through its            }
 Secretary, Forest Dept. and Ors.            }       Respondents

                                     WITH
                         WRIT PETITION NO.2063 OF 2016

 Yakub Salebhai Bohri and Anr.               }       Petitioners

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       versus
 State of Maharashtra through its            }
 Secretary, Forest Dept. and Ors.            }       Respondents

                                     WITH
                         WRIT PETITION NO.2080 OF 2016

 Mumtaj Begam Mohmmed                        }
 Jafar Dalvi and Ors.                        }       Petitioners
       versus
 State of Maharashtra through                }
 Personal Secretary and Ors.                 }       Respondents

                                     WITH
                         WRIT PETITION NO.2086 OF 2016

 Illa Rajesh Foundation and Ors.             }       Petitioners
       versus
 State of Maharashtra and Ors.               }       Respondents

                                     WITH
                         WRIT PETITION NO.2103 OF 2016

 Pratap Mansukhlal Shah                      }       Petitioner
      versus
 The State of Maharashtra through            }
 Secretary Forests (Revenue and              }
 Forests Dept.) Dept. and Ors.               }       Respondents

                                     WITH
                         WRIT PETITION NO.2216 OF 2017

 Disha Direct Marketing Pvt. Ltd.            }
 and Anr.                                    }       Petitioners
      versus
 The State of Maharashtra and Ors.           }       Respondents

                                     WITH
                         WRIT PETITION NO.2316 OF 2017

 Abdul Wahab Shaikh Ismail                   }
 Saudagar                                    }       Petitioner
       versus
 State of Maharashtra through                }
 Secretary and Ors.                          }       Respondents

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                                     WITH
                         WRIT PETITION NO.2347 OF 2016

 Rajesh G. Kapadia and Anr.                  }       Petitioners
       versus
 State of Maharashtra and Ors.               }       Respondents

                                     WITH
                         WRIT PETITION NO.2392 OF 2016

 Sanjay Gajanan Patkar and Ors.              }       Petitioners
       versus
 State of Maharashtra through                }
 Secretary and Ors.                          }       Respondents

                                     WITH
                         WRIT PETITION NO.2782 OF 2017

 Parathil Mathu Abrahim and Ors.             }       Petitioners
      versus
 The State of Maharashtra and Ors.           }       Respondents

                                     WITH
                         WRIT PETITION NO.3296 OF 2016

 Dilip Pranlal Ghelani                       }       Petitioner
       versus
 State of Maharashtra and Ors.               }       Respondents

                                 WITH
                 WRIT PETITION (STAMP) NO.3497 OF 2017

 Harish Brijmohan Loyalka and Anr.           }       Petitioners
      versus
 The State of Maharashtra and Ors.           }       Respondents

                                     WITH
                         WRIT PETITION NO.3773 OF 2016

 Phaguram Sukhnandan Prajapati               }
 and Ors.                                    }       Petitioners
       versus
 State of Maharashtra through its            }
 Principal Secretary, Revenue and            }

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 Forest Dept. and Ors.                       }       Respondents

                                     WITH
                         WRIT PETITION NO.3857 OF 2017

 Anandvan Samajik Unnati Sahakari            }
 Vriksha Lagwad Sanstha Maryadit             }
 and Anr.                                    }       Petitioners
       versus
 State of Maharashtra through its            }
 Principal Secretary and Ors.                }       Respondents

                                     WITH
                         WRIT PETITION NO.3875 OF 2016

 Smt.Suhasini Achyut Mahajan                 }       Petitioner
       versus
 State of Maharashtra through                }
 Secretary and Ors.                          }       Respondents

                                     WITH
                         WRIT PETITION NO.4277 OF 2016

 Veena Bhagwan Thadhani                      }       Petitioner
      versus
 The State of Maharashtra through            }
 Principal Secretary, Forest and Ors.        }       Respondents


                                    WITH
                        WRIT PETITION NO.4542 OF 2015
                                    WITH
                      CIVIL APPLICATION NO.1633 OF 2016

 Ramchandra Bhaguji Jawalkar                 }
 and Ors.                                    }       Petitioners
       versus
 State of Maharashtra through                }
 Secretary, Revenue and Forest Dept.         }
 and Ors.                                    }       Respondents

                                     WITH
                         WRIT PETITION NO.4580 OF 2016

 Ananta Vishnu Bhere and Ors.                }       Petitioners

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      versus
 The State of Maharashtra and Ors.           }       Respondents

                                     WITH
                         WRIT PETITION NO.4606 OF 2016

 Vitthal Ragho Bhere and Ors.                }       Petitioners
      versus
 The State of Maharashtra and Ors.           }       Respondents

                                 WITH
                 WRIT PETITION (STAMP) NO.4658 OF 2018

 Rajendra M. Developers & Builders           }
 Pvt. Ltd. through its Director              }
 and Ors.                                    }       Petitioners
       versus
 State of Maharashtra through its            }
 Secretary, Forest Dept. and Ors.            }       Respondents

                                     WITH
                         WRIT PETITION NO.4711 OF 2016

 Dharmendra Kevalsingh Deval                 }
 and Ors.                                    }       Petitioners
       versus
 State of Maharashtra through                }
 Secretary and Ors.                          }       Respondents

                                     WITH
                         WRIT PETITION NO.4803 OF 2016

 M/S Siddeshwar Foods Private                }
 Limited through Director, Shri Dilip        }
 Z. Kalantri                                 }       Petitioner
       versus
 The Union of India and Ors.                 }       Respondents

                                     WITH
                         WRIT PETITION NO.4810 OF 2016

 Safique Ahmad Jamil Ahmed Ansari            }
 and Ors.                                    }       Petitioners
       versus
 State of Maharashtra and Ors.               }       Respondents

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                                     WITH
                         WRIT PETITION NO.4869 OF 1997

 Jitendra Harjivan Timbadia & Ors.           }       Petitioners
       versus
 State of Maharashtra and Ors.               }       Respondents

                                  WITH
                  WRIT PETITION (STAMP) NO.5074 OF 2017

 Sanjay Narayan Gangavane and Ors.           }       Petitioners
      versus
 The State of Maharashtra and Ors.           }       Respondents

                                     WITH
                         WRIT PETITION NO.5165 OF 2014

 Sinhagad Technical Education                }
 Society, through President, Maruti          }
 N. Navle                                    }       Petitioner
       versus
 Talathi Kusgaon Maval and Ors.              }       Respondents

                                     WITH
                         WRIT PETITION NO.5286 OF 2015

 Parmanand Mathradas Jaisingh                }
 and Ors.                                    }       Petitioners
       versus
 The State of Maharashtra through            }
 its Principal Secretary, Revenue and        }
 Forest Dept. and Ors.                       }       Respondents

                                     WITH
                         WRIT PETITION NO.5288 OF 2015

 Ramesh Dhanrajmal Mansharamani              }
 and Ors.                                    }       Petitioners
       versus
 The State of Maharashtra through            }
 its Principal Secretary, Revenue and        }
 Forest Dept. and Ors.                       }       Respondents

                                     WITH

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                         WRIT PETITION NO.5485 OF 2017

 Vivek Ramchandra Kalamkar and Ors.                  ... Petitioners
      versus
 The State of Maharashtra and Ors.                   ... Respondents

                                     WITH
                         WRIT PETITION NO.5512 OF 2017

 Shantabai Gangaram (Gunjaram)               }
 Deshmukh and Ors.                           }       Petitioners
      versus
 The State of Maharashtra and Ors.           }       Respondents

                                     WITH
                         WRIT PETITION NO.5559 OF 2016

 Gunjar Investment and Trading               }
 Pvt. Ltd. and Anr.                          }       Petitioners
       versus
 State of Maharashtra through                }
 Secretary and Ors.                          }       Respondents

                                     WITH
                         WRIT PETITION NO.5583 OF 2017

 Adesh Buttaram Dhamija and Ors.             }       Petitioners
      versus
 The State of Maharashtra and Ors.           }       Respondents

                                     WITH
                         WRIT PETITION NO.5669 OF 2016

 Manmohan Ranjitsingh Mehta                  }
 and Anr.                                    }       Petitioners
       versus
 State of Maharashtra through                }
 Secretary, Revenue and Forest Dept.         }
 and Ors.                                    }       Respondents

                                     WITH
                         WRIT PETITION NO.5696 OF 2017

 Tohid Furniturewala                         }       Petitioner
      versus

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 The State of Maharashtra and Ors.           }       Respondents

                                     WITH
                         WRIT PETITION NO.6042 OF 2010

 Kalayanmal Kevalmal Singhvi                 }       Petitioner
      versus
 The Collector of Piune and Anr.             }       Respondents

                                     WITH
                         WRIT PETITION NO.6174 OF 2017

 Anosh Shroff                                }       Petitioner
       versus
 State of Maharashtra through its            }
 Principal Secretary and Ors.                }       Respondents

                                     WITH
                         WRIT PETITION NO.6365 OF 2016

 Tarachand Dwarkadas Sharma                  }
 and Ors.                                    }       Petitioners
       versus
 State of Maharashtra and Ors.               }       Respondents

                                     WITH
                         WRIT PETITION NO.6417 OF 2015

 Rohan Vijay Nahar and Ors.                  }       Petitioners
       versus
 State of Maharashtra and Ors.               }       Respondents

                                     WITH
                         WRIT PETITION NO.6420 OF 2017

 Broadway Co-operative Housing               }
 Society Ltd. and Ors.                       }       Petitioners
       versus
 The District Collector, Thane               }
 and Ors.                                    }       Respondents

                                     WITH
                         WRIT PETITION NO.6444 OF 2016

 Jimmy R. Mistry                             }       Petitioner

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       versus
 State of Maharashtra through                }
 Secretary, Revenue and Forest Dept.         }
 and Ors.                                    }       Respondents

                                     WITH
                         WRIT PETITION NO.6623 OF 2016

 Gurukul Grand Union School                  }
 through Chairman, Smt.Manjusha              }
 Shinde                                      }       Petitioner
      versus
 Union of India through Deputy               }
 Conservator of Forests, Envi. And           }
 Forest Ministry and Ors.                    }       Respondents

                                     WITH
                         WRIT PETITION NO.6737 OF 2017

 Shashikant Purshotam Patil                  }
 and Ors.                                    }       Petitioners
       versus
 The State of Maharashtra through            }
 its Principal Secretary, Revenue and        }
 Forest Dept. and Ors.                       }       Respondents

                                     WITH
                         WRIT PETITION NO.6738 OF 2017

 Pundalik Babu Patil and Ors.                }       Petitioners
       versus
 The State of Maharashtra through            }
 its Principal Secretary, Revenue and        }
 Forest Dept. and Ors.                       }       Respondents

                                     WITH
                         WRIT PETITION NO.6739 OF 2017

 Maruti Devram Patil and Ors.                }       Petitioners
       versus
 The State of Maharashtra through            }
 its Principal Secretary, Revenue            }
 and Forest Dept. and Ors.                   }       Respondents

                                     WITH

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                          WRIT PETITION NO.6740 OF 2017

 Balvantrai Prabhudas Vora and Ors.           }       Petitioners
       versus
 The State of Maharashtra through             }
 its Principal Secretary and Ors.             }       Respondents

                                      WITH
                          WRIT PETITION NO.6741 OF 2017

 Pandharinath Sadashiv Gangavane              }
 and Ors.                                     }       Petitioners
      versus
 The State of Maharashtra and Ors.            }       Respondents

                                      WITH
                          WRIT PETITION NO.6742 OF 2017

 Jaysingh Shivaji Deshmukh and Ors.           }       Petitioners
       versus
 The State of Maharashtra through             }
 its Principal Secretary and Ors.             }       Respondents

                                      WITH
                          WRIT PETITION NO.6743 OF 2017

 Machindra Atmaram Gangavane                  }
 and Ors.                                     }       Petitioners
       versus
 State of Maharashtra and Ors.                }       Respondents

                                      WITH
                          WRIT PETITION NO.6763 OF 2016
                                      WITH
                         CIVIL APPLICATION NO.253 OF 2018

 Asgar Esoofali Arsiwala                      }       Petitioner
      versus
 The State of Maharashtra through             }
 Secretary and Ors.                           }       Respondents

                                      WITH
                          WRIT PETITION NO.6829 OF 2016
                                      WITH
                         CIVIL APPLICATION NO.252 OF 2018

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 Sanket Vijaykumar Wadekar                   }
 through POA, Shri Deepesh Bhurat            }       Petitioner
       versus
 State of Maharashtra through                }
 Secretary and Ors.                          }       Respondents

                                     WITH
                         WRIT PETITION NO.6870 OF 2015

 Bhavana R. Parekh and Ors.                  }       Petitioners
      versus
 The State of Maharashtra through            }
 Principal Secretary, Revenue                }
 and Forest Dept. and Ors.                   }       Respondents

                                     WITH
                         WRIT PETITION NO.6933 OF 2017

 Romil Apurva Parikh                         }       Petitioner
       versus
 State of Maharashtra through                }
 Secretary, Revenue and Forest Dept.         }
 and Ors.                                    }       Respondents

                                     WITH
                         WRIT PETITION NO.6934 OF 2016

 Smt.Renu Neeraj Kocchar                     }       Petitioner
       versus
 State of Maharashtra through its            }
 Secretary, Forest Dept. and Ors.            }        Respondents

                                     WITH
                         WRIT PETITION NO.6973 OF 2016

 Lalit Chadha                                }       Petitioner
       versus
 State of Maharashtra and Ors.               }       Respondents

                                  WITH
                  WRIT PETITION (STAMP) NO.7019 OF 2018

 Rajendra Bapu Sadole, Power of              }

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 Attorney Holder and Ors.                    }       Petitioners
       versus
 State of Maharashtra through its            }
 Forest Department and Ors.                  }       Respondents

                                     WITH
                         WRIT PETITION NO.7213 OF 2016

 Rajdaksh Mahendra Sharma                    }
 and Ors.                                    }       Petitioners
      versus
 The State of Maharashtra and Ors.           }       Respondents

                                     WITH
                         WRIT PETITION NO.7288 OF 2017

 Apurva Natvar Parikh and Co.Pvt.            }
 Ltd. and anr.                               }       Petitioners
       versus
 State of Maharashtra through                }
 Secretary Revenue and Forest Dept.          }
 and Ors.                                    }       Respondents

                                     WITH
                         WRIT PETITION NO.7369 OF 2017

 Sanjay Bhagwan Bhangare and Ors.            }       Petitioners
      versus
 The Conservator, Forest Dept.               }
 and Ors.                                    }       Respondents

                                     WITH
                         WRIT PETITION NO.7446 OF 2015

 Merint Molecular Imaging Pvt. Ltd.          }
 and Anr.                                    }       Petitioners
      versus
 The State of Maharashtra and Ors.           }       Respondents

                                     WITH
                         WRIT PETITION NO.7545 OF 2016

 Khanna Traders through Mr.Sanjay            }
 Khanna                                      }       Petitioner
     versus

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 State of Maharashtra and Ors.               }       Respondents

                                    WITH
                        WRIT PETITION NO.7752 OF 2016
                                    WITH
                      CIVIL APPLICATION NO.2571 OF 2017

 Rohiiqa Cyrus Mistry through Cost.          }
 Attorney Mr.Vinay Karve                     }       Petitioner
       versus
 State of Maharashtra through                }
 Govt. Pleader and Ors.                      }       Respondents

                                WITH
                    WRIT PETITION NO.7766 OF 2016
                                WITH
             CIVIL APPLICATION (STAMP) NO.23398 OF 2016

 Mahesh Gopaldas Saney and Anr.              }       Petitioners
       versus
 State of Maharashtra through its            }
 Secretary, Forst Dept. and Ors.             }       Respondents

                                     WITH
                         WRIT PETITION NO.7782 OF 2016

 Ishwar Chandulaji Parmar and Anr.           }       Petitioners
       versus
 State of Maharashtra through its            }
 Secretary, Forest Dept. and Ors.            }       Respondents

                                     WITH
                         WRIT PETITION NO.8011 OF 2015

 Madhav Sadashiv Deshmukh                    }
 and Ors.                                    }       Petitioners
       versus
 State of Maharashtra through its            }
 Secretary, Revenue and Forest               }
 Dept. and Ors.                              }       Respondents

                                   WITH
                       WRIT PETITION NO.8408 OF 2015
                                   WITH
                     CIVIL APPLICATION NO.2338 OF 2016

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 Dattatraya Sambhaji Gosavi                  }
 and Ors.                                    }       Petitioners
       versus
 State of Maharashtra through its            }
 Secretary, Forest Dept. and Ors.            }       Respondents

                                     WITH
                         WRIT PETITION NO.8498 OF 2016

 M/S Shree Shaym Trading Co.                 }
 through its Partner Shri                    }
  Laxmanbhai Keshavbai Praja                 }       Petitioner
       versus
 State of Maharashtra through its            }
 Principal Secretary, Revenue and            }
 Forest Dept. and Ors.                       }       Respondents

                                     WITH
                         WRIT PETITION NO.8786 OF 2016
 Waman Anant Rane through                    }
 POA Holders and Ors.                        }       Petitioners
      versus
 Union of India and Ors.                     }       Respondents

                                     WITH
                         WRIT PETITION NO.8857 OF 2017

 Tapan Basu                                  }       Petitioner
      versus
 The State of Maharashtra and Ors.           }       Respondents

                                     WITH
                         WRIT PETITION NO.8881 OF 2017

 Nilam Kailash Agrawal and Ors.              }       Petitioners
      versus
 Union of India and Ors.                     }       Respondents

                                     WITH
                         WRIT PETITION NO.8903 OF 2015

 Suresh Shantaram Bij alias Warli            }
 through POA Shri Prashant Gosavi            }       Petitioner
      versus
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 State of Maharashtra through its            }
 Principal Secretary and Ors.                }       Respondents

                                     WITH
                         WRIT PETITION NO.8943 OF 2014

 Smt.Sushila Amarsingh Pardeshi              }
 and Ors.                                    }       Petitioners
      versus
 Union of India and Ors.                     }       Respondents

                                  WITH
                  WRIT PETITION (STAMP) NO.9261 OF 2017

 Kiran Sharad Pandit and Ors.                }       Petitioners
      versus
 The State of Maharashtra and Ors.           }       Respondents

                                 WITH
                 WRIT PETITION (STAMP) NO.9262 OF 2017

 Satish Daphtary and Anr.                    }       Petitioners
       versus
 The State of Maharashtra and Ors.           }       Respondents

                                 WITH
                 WRIT PETITION (STAMP) NO.9263 OF 2017

 Malti N.Naravane (Since deceased            }
 through P/A Holder) and Anr.                }       Petitioners
       versus
 The State of Maharashtra and Ors.           }       Respondents

                                 WITH
                 WRIT PETITION (STAMP) NO.9265 OF 2017

 Kalyani Kiran Pandit                        }       Petitioner
      versus
 The State of Maharashtra and Ors.           }       Respondents

                                     WITH
                         WRIT PETITION NO.9277 OF 2016

 Bindi High School, Kalwa through            }
 Mr.Baburam Yadav                            }       Petitioner

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       versus
 The State of Maharashtra through            }
 Dept. of Education and Anr.                 }       Respondents

                                 WITH
                 WRIT PETITION (STAMP) NO.9322 OF 2017

 Vaishali V. Dandge                          }       Petitioner
      versus
 The State of Maharashtra and Ors.           }       Respondents

                                 WITH
                 WRIT PETITION (STAMP) NO.9323 OF 2017

 Shubhada Mohan Bapat                        }       Petitioner
      versus
 The State of Maharashtra and Ors.           }       Respondents

                                 WITH
                 WRIT PETITION (STAMP) NO.9324 OF 2017

 Kundan Sharad Pandit                        }       Petitioner
      versus
 The State of Maharashtra and Ors.           }       Respondents

                                 WITH
                 WRIT PETITION (STAMP) NO.9326 OF 2017

 Neeraj J Rao                                }       Petitioner
      versus
 The State of Maharashtra and Ors.           }       Respondents

                                     WITH
                         WRIT PETITION NO.9368 OF 2015

 Smt.Nilophar Farukh Shaikh                  }
 and Ors.                                    }       Petitioners
       versus
 State of Maharashtra through                }
 Secretary Revenue and Forest Dept.          }
 and Ors.                                    }       Respondents

                                     WITH
                         WRIT PETITION NO.9369 OF 2015
                                     WITH

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                         CIVIL APPLICATION NO.173 OF 2017

 Smt.Jayashri Yashwant Bapat                  }
 and Ors.                                     }       Petitioners
       versus
 State of Maharashtra through                 }
 Secretary, Revenue and Forest Dept.          }
 and Ors.                                     }       Respondents

                                      WITH
                          WRIT PETITION NO.9423 OF 2016

 Punja Soma Mandawale                         }       Petitioner
       versus
 State of Maharashtra through                 }
 Collector of Thane and Ors.                  }       Respondents


                                 WITH
                 WRIT PETITION (STAMP) NO.9454 OF 2017

 Ramesh T. Bajaj (through LR Mr.              }
 Santosh Bajaj) and Anr.                      }       Petitioners
      versus
 The State of Maharashtra and Ors.            }       Respondents

                                 WITH
                 WRIT PETITION (STAMP) NO.9455 OF 2017

 Gauri Gurudatta Shirali                      }       Petitioner
      versus
 The State of Maharashtra and Ors.            }       Respondents

                                      WITH
                          WRIT PETITION NO.9478 OF 2016

 Bhagwanji Nagaji Nandu and Ors.              }       Petitioners
       versus
 State of Maharashtra through                 }
 Secretary Revenue and Forest Dept.           }
 and Ors.                                     }       Respondents

                                      WITH
                          WRIT PETITION NO.9503 OF 2016


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 Vijay Harakchand Shah                       }       Petitioner
       versus
 State of Maharashtra through                }
 Secretary Revenue and Forest Dept.          }
 and Ors.                                    }       Respondents

                                 WITH
                     WRIT PETITION NO.9504 OF 2016
                                 WITH
              CIVIL APPLICATION (STAMP)NO.17855 OF 2016

 Satish Jamnadas Dattani                     }       Petitioner
       versus
 The State of Maharashtra through            }
 the Secretary, Revenue and Forest           }
 Dept. and Ors.                              }       Respondents


                                     WITH
                         WRIT PETITION NO.9509 OF 2016

 Santoshkumar Durgvijay Singh                }
 and Ors.                                    }       Petitioners
       versus
 State of Maharashtra through                }
 Secretary and Ors.                          }       Respondents

                                     WITH
                         WRIT PETITION NO.9532 OF 2016

 Prasad Sanjay Pitale                        }       Petitioner
      versus
 The State of Maharashtra through            }
 Secretary and Ors.                          }       Respondents

                                     WITH
                         WRIT PETITION NO.9604 OF 2015

 Sunil Ghanshyam Jagtap and Anr.             }       Petitioners
       versus
 State of Maharashtra and Ors.               }       Respondents

                                     WITH
                         WRIT PETITION NO.9614 OF 2017


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 Mrs.Yasmin Pheroze Mody Nee                 }
 Miss Yasmin Soli Engineer                   }       Petitioner
       versus
 State of Maharashtra through its            }
 Secretary and Ors.                          }       Respondents

                                     WITH
                         WRIT PETITION NO.9763 OF 2017

 Madhav Abhay Jasani and Ors.                }       Petitioners
       versus
 The State of Maharashtra through            }
 its Secretary, Forest Dept. and Ors.        }       Respondents

                             WITH
                WRIT PETITION NO.9899 OF 2016
                             WITH
              CIVIL APPLICATION NO.1168 OF 2017
 M/S Tversus Motor Services Ltd.    }
 and Ors.                           }    Petitioners
      versus
 Maharashtra Land Revenue Dept.     }
 through Tehsildar                  }    Respondent

                                     WITH
                         WRIT PETITION NO.10112 OF 2016

 M/S Praful Industries                       }       Petitioner
      versus
 Union of India and Ors.                     }       Respondents

                                  WITH
                 WRIT PETITION (STAMP) NO.10134 OF 2017

 Gajanan Trimbak Abhyankar                   }       Petitioner
       versus
 State of Maharashtra and Ors.               }       Respondents

                                  WITH
                 WRIT PETITION (STAMP) NO.10137 OF 2017

 Vidya Vijay Abhyankar                       }       Petitioner
       versus
 State of Maharashtra and Ors.               }       Respondents


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                                  WITH
                 WRIT PETITION (STAMP) NO.10138 OF 2017

 Vijay Y. Abhyankar                          }       Petitioner
       versus
 State of Maharashtra and Ors.               }       Respondents

                                 WITH
                 WRIT PETITION (STAMP) NO.10141 OF 2017

 Vasudev Yashwant Abhyankar                  }       Petitioner
       versus
 State of Maharashtra and Ors.               }       Respondents

                                     WITH
                         WRIT PETITION NO.10161 OF 2015

 Ashok Govind Bapat                          }       Petitioner
       versus
 State of Maharashtra through                }
 Secretary and Ors.                          }       Respondents

                                     WITH
                         WRIT PETITION NO.10165 OF 2015

 Bhanudas Ambu Mhatre and Ors                }       Petitioners
       versus
 State of Maharashtra through                }
 Secretary Revenue and Forest Dept.          }
 and Ors.                                    }       Respondents

                                     WITH
                         WRIT PETITION NO.10205 OF 2015

 Smt.Renu Neeraj Kochhar            }     Petitioner
       versus
 State of Maharashtra through its   }
 Secretary, Forest Dept. and Ors.   }     Respondents
                               WITH
                WRIT PETITION NO.10266 OF 2015

 M/S Merchant and Somji Agro                 }
 Industries                                  }       Petitioner
       versus
 State of Maharashtra through its            }

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 Secretary, Forest Dept. and Ors.            }       Respondents

                                     WITH
                         WRIT PETITION NO.10267 OF 2015

 Gulamali Mohammadbhai Somji                 }       Petitioner
       versus
 State of Maharashtra through its            }
 Secretary, Forest Dept. and Ors.            }       Respondents

                                  WITH
                 WRIT PETITION (STAMP) NO.10400 OF 2017

 Yashwant Trimbak Abyankar (Since            }
 deceased through LRs)                       }       Petitioners
       versus
 State of Maharashtra and Ors.               }       Respondents

                                     WITH
                         WRIT PETITION NO.10721 OF 2017

 Smt.Seetabai Ramu Chande and Ors.           }       Petitioners
       versus
 State of Maharashtra through                }
 Secretary Revenue and Forest Dept.          }
 and Ors.                                    }       Respondents

                                     WITH
                         WRIT PETITION NO.10750 OF 2015

 Kavindra Santprasad Singh                   }       Petitioner
       versus
 State of Maharashtra and Ors.               }       Respondents

                                 WITH
                WRIT PETITION (STAMP) NO.10797 OF 2018

 Kamlesh R. Sanghavi                         }       Petitioner
       versus
 State of Maharashtra and Ors.               }       Respondents

                                     WITH
                         WRIT PETITION NO.10951 OF 2016

 Gopal Padu Bhavarthe and Ors.               }       Petitioners

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       versus
 State of Maharashtra through the            }
 Secretary, Revenue Dept. and Ors.           }       Respondents

                                     WITH
                         WRIT PETITION NO.11276 OF 2015

 Yashodadevi L. Singhania                    }       Petitioner
       versus
 State of Maharashtra through                }
 Secretary and Ors.                          }       Respondents

                                     WITH
                         WRIT PETITION NO.11382 OF 2016

 Dhruv Krishna Kotak and Anr.                }       Petitioners
      versus
 The State of Maharashtra and Ors.           }       Respondents

                                     WITH
                         WRIT PETITION NO.11452 OF 2015

 Ramu Dattu Umavane                          }       Petitioner
       versus
 The State of Maharashtra through            }
 the Principal Secretary, Revenue            }
 and Forest Dept. and Ors.                   }       Respondents

                                     WITH
                         WRIT PETITION NO.11488 OF 2016

 Keshav Moreshwar Soman                      }       Petitioner
       versus
 State of Maharashtra through its            }
 Secretary Forest Dept. and Ors.             }       Respondents

                                     WITH
                         WRIT PETITION NO.11495 OF 2016

 Balu Shankar Balkawade and Anr.             }       Petitioners
       versus
 State of Maharashtra through its            }
 Secretary, Forest Dept. and Ors.            }       Respondents

                                     WITH

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                         WRIT PETITION NO.11678 OF 2015

 Nikunj Singhania                            }       Petitioner
       versus
 State of Maharashtra through                }
 Secretary and Ors.                          }       Respondents

                                     WITH
                         WRIT PETITION NO.11679 OF 2015

 Nikunj Singhania and Anr.                   }       Petitioners
       versus
 State of Maharashtra through                }
 Secretary and Ors.                          }       Respondents

                                     WITH
                         WRIT PETITION NO.11719 OF 2017

 Valuable Properties Pvt. Ltd.               }       Petitioner
       versus
 State of Maharashtra through                }
 Principal Secretary and Ors.                }       Respondents

                                     WITH
                         WRIT PETITION NO.11724 OF 2017

 The Dharamsi Morarji Chemical Co.           }
 Ltd through its authorized Offcer           }
 and POA                                     }       Petitioner
       versus
 State of Maharashtra through                }
 Secretary and Ors.                          }       Respondents

                                     WITH
                         WRIT PETITION NO.11753 OF 2016

 Smt.Aditi Pandurang Jogalekar               }
 and Anr.                                    }       Petitioners
       versus
 State of Maharashtra through                }
 Secretary and Ors.                          }       Respondents

                                     WITH
                         WRIT PETITION NO.11981 OF 2017


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 Arti Ajay Shevale and Ors.                  }       Petitioners
       versus
 The State of Maharashtra and Ors.           }       Respondents

                                    WITH
                       WRIT PETITION NO.12012 OF 2016
                                    WITH
                      CIVIL APPLICATION NO.1769 OF 2017

 Veerdhawal Sitaram Ghag                     }       Petitioner
      versus
 Sub-Divisional Offcer, Ulhasnagar           }
 and Anr.                                    }       Respondents


                                     WITH
                         WRIT PETITION NO.12084 OF 2015

 M/S Kalpavruksha Plantation                 }
 Private Limited                             }       Petitioner
       versus
 The State of Maharashtra through            }
 its Principal Secretary, Revenue            }
 and Forest Dept and Ors.                    }       Respondents

                                     WITH
                         WRIT PETITION NO.12126 OF 2015

 Shashikant S. Choksi and Ors.               }       Petitioners
       versus
 State of Maharashtra through                }
 Secretary, Revenue and Forest Dept.         }
 and Ors.                                    }       Respondents

                                     WITH
                         WRIT PETITION NO.12175 OF 2015

 Pravin Natvarlal Vepari and Anr.            }       Petitioners
       versus
 State of Maharashtra through                }
 Secretary, Revenue and Forest Dept.         }
 and Ors.                                    }       Respondents

                                     WITH
                         WRIT PETITION NO.12259 OF 2017

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                                WITH
                CIVIL APPLICATION (ST) NO. 21892 OF 2018

 Rajesh Nanji Gala and Anr.                  }       Petitioners
      versus
 Union of India through Principal            }
 Secretary and Ors.                          }       Respondents

                                     WITH
                         WRIT PETITION NO.12260 OF 2017

 Rajesh Nanji Gala and Ors.                  }       Petitioners
      versus
 Union of India, through Principal           }
 Secretary and Ors.                          }       Respondents

                                     WITH
                         WRIT PETITION NO.12308 OF 2015

 Mrs.Soha Nilesh Parekh                      }       Petitioner
       versus
 State of Maharashtra through                }
 Secretary and Ors.                          }       Respondents

                                     WITH
                         WRIT PETITION NO.12339 OF 2017

 Santoshkumar Ramrichpal Gupta               }       Petitioner
       versus
 State of Maharashtra through its            }
 Secretary, Forest Dept. and Ors.            }       Respondents

                                     WITH
                         WRIT PETITION NO.12352 OF 2017

 Rajesh Nanji Gala and Anr.                  }       Petitioners
      versus
 Union of India through Principal            }
 Secretary and Ors.                          }       Respondents

                                     WITH
                         WRIT PETITION NO.12502 OF 2015

 Syed Shafiq Ahmed Aziz Ahmed                }       Petitioner
      versus

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 State of Maharashtra through                 }
 Secretary, and Ors.                          }       Respondents

                                WITH
                   WRIT PETITION NO.12542 OF 2015
                                WITH
             CIVIL APPLICATION (STAMP) NO.21597 OF 2017

 Vivekchand Tekchand Arora                    }
 and Ors.                                     }       Petitioners
      versus
 The State of Maharashtra through             }
 Principal Secretary, Revenue and             }
 Forest Dept. and Ors.                        }       Respondents


                                      WITH
                          WRIT PETITION NO.12585 OF 2015
                                      WITH
                         CIVIL APPLICATION NO.504 OF2016

 M/S Super Dream Real Estate                  }
 Pvt. Ltd. through its Director               }
 Mr.Suresh V. Gada                            }       Petitioner
       versus
 State of Maharashtra and Ors.                }       Respondents

                                     WITH
                         WRIT PETITION NO.12615 OF 2015

 Pramila Vasant Joshte and Ors.               }       Petitioners
       versus
 State of Maharashtra through                 }
 Revenue, Forest Dept. and Chief              }
 Secretary and Ors.                           }       Respondents

                                     WITH
                         WRIT PETITION NO.12617 OF 2016

 Anand Jain                                   }       Petitioner
       versus
 State of Maharashtra through its             }
 Principal Secretary, Revenue and             }
 Forest Dept.and Ors.                         }       Respondents


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                                     WITH
                         WRIT PETITION NO.12624 OF 2016

 Vipin Khimji and Anr.                       }       Petitioners
       versus
 The State of Maharashtra through            }
 its Principal Secretary, Revenue and        }
 Forest Dept. and Ors.                       }       Respondents

                                     WITH
                         WRIT PETITION NO.12669 OF 2017

 Pradeep B. Dongre and Ors.         }     Petitioners
      versus
 The State of Maharashtra through   }
 the Secretary and Ors.             }     Respondents
                              WITH
                WRIT PETITION NO.13076 OF 2016

 Jagdish Durgaprasad Agrawal                 }
 and Ors.                                    }       Petitioners
       versus
 State of Maharashtra and Ors.               }       Respondents

                                     WITH
                         WRIT PETITION NO.13190 OF 2016

 Mohammad Tayyab Qasim Sayyad                }
 and Anr.                                    }       Petitioners
       versus
 State of Maharashtra and Ors.               }       Respondents

                                     WITH
                         WRIT PETITION NO.13191 OF 2016

 Taher Qasim Sayyad and Anr.                 }       Petitioners
       versus
 State of Maharashtra and Ors.               }       Respondents

                                     WITH
                         WRIT PETITION NO.13192 OF 2016

 Vimal Ashok Bhoir and Anr.                  }       Petitioners
       versus
 State of Maharashtra and Ors.               }       Respondents

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                                     WITH
                         WRIT PETITION NO.13194 OF 2016

 Sameer Harsukh Shah and Anr.                }       Petitioners
       versus
 State of Maharashtra through its            }
 Principal Secretary, Revenue and            }
 Forest Dept. and Ors.                       }       Respondents

                                     WITH
                         WRIT PETITION NO.13195 OF 2016

 Anand Jain                                  }       Petitioner
       versus
 State of Maharashtra through its            }
 Principal Secretary, Revenue and            }
 Forest Dept. and Ors.                       }       Respondents

                                     WITH
                         WRIT PETITION NO.13820 OF 2017

 Janardan Kacher Shinge and Ors.             }       Petitioners
       versus
 The State of Maharashtra through            }
 its Secretary and Ors.                      }       Respondents

                                     WITH
                         WRIT PETITION NO.14146 OF 2016

 Girish G. Chopra and Anr.                   }       Petitioners
       versus
 State of Maharashtra through                }
 Secretary, Revenue and                      }
 Forest Dept. and Ors.                       }       Respondents

                                     WITH
                         WRIT PETITION NO.14147 OF 2016

 Anil Shah and Anr.                          }       Petitioners
       versus
 State of Maharashtra through                }
 Secretary, Revenue and                      }
 Forest Dept. and Ors.                       }       Respondents


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                                     WITH
                         WRIT PETITION NO.14221 OF 2016

 Kaluram Raghu Bajare and Ors.               }       Petitioners
       versus
 State of Maharashtra through its            }
 Secretary, Forest Dept. and Ors.            }       Respondents

                                     WITH
                         WRIT PETITION NO.14371 OF 2016

 Zakia Sayed Hasan Edroos and Anr.           }       Petitioners
       versus
 State of Maharashtra through its            }
 Principal Secretary, Revenue and            }
 Forest Dept. and Ors.                       }       Respondents

                                     WITH
                         WRIT PETITION NO.14385 OF 2016

 The State of Maharashtra through            }
 Chief Conservator of Forests and            }
 Director                                    }       Petitioner
       versus
 M/S Byramjee Jeejeebhoy Pvt. Ltd.           }
 And Ors.                                    }       Respondents

                                  WITH
                 WRIT PETITION (STAMP) NO.15387 OF 2017

 Dr.D.Y. Patil Educational Academy           }       Petitioner
       versus
 Talathi-Maval, Dist Pune and Ors.           }       Respondents

                                 WITH
                WRIT PETITION (STAMP) NO.22382 OF 2017

 Niti Merchant and Anr.                      }       Petitioners
       versus
 The State of Maharashtra through            }
 Principal Secretary and Ors.                }       Respondents

                                 WITH
                WRIT PETITION (STAMP) NO.24577 OF 2017


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 Kaiyomerz Cowas Palia                        }       Petitioner
      versus
 The State of Maharashtra through             }
 Secretary and Ors.                           }       Respondents

                                 WITH
                WRIT PETITION (STAMP) NO.27305 OF 2017

 Smt.Girja Chandrashekhar Wadekar             }
 and Ors                                      }       Petitioners
      versus
 The State of Maharashtra through             }
 Secretary and Ors.                           }       Respondents

                                  WITH
                 WRIT PETITION (STAMP) NO.30103 OF 2016

 Ramkumar Nandprasad Singh                    }
 and Ors.                                     }       Petitioners
       versus
 State of Maharashtra and Ors.                }       Respondents

                                WITH
              PUBLIC INTEREST LITIGATION NO. 201 OF 2015

 Mr. Vijay K. Sawant                          }       Petitioners
            versus
 The Government of Maharashtra                }
 and Ors.                                     }       Respondents

                                     WITH
                                (ORIGINAL SIDE)
                          WRIT PETITION NO. 853 OF 2017
 Silloo D. Mistri and Jehangir                }
 D. Mistri                                    }       Petitioners
             versus
 The Tahsildar, Borivali and Ors.             }       Respondents

 None for Petitioners.
 None for Respondents.

                           CORAM :- PRAKASH D. NAIK &
                                    N. R. BORKAR, JJ.

DATE :- 11th MARCH 2024.

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1. The Registry has suo moto listed the matter for speaking to minutes of Judgment dated 27th September 2018.

2. Writ Petition No. 2189 of 2016 along with Writ Petition No. 4814 of 2016 and other Writ Petitions were disposed off vide Judgment and Order dated 27th September 2018 passed by this Court (Coram: Shri. S.C. Dharmadhikari & P.D. Naik, JJ.). However, subseiquently it was noticed by Registry that in the title of Judgment dated 27th September 2018, the aforesaid Writ Petition No.2189 of 2016 is not appearing. However, the appearance of Advocate appearing in the said Petition is recorded.

3. Registry has listed this Writ Petition for correction in the title of Judgment dated 27th September 2018.

4. In view of the above, the details of the said Writ Petition be added in the title of Judgment dated 27 th September 2018 which are as follows:

WRIT PETITION NO.2189 OF 2016 Mr. Pravinchandra Kakadia and Ors. } Petitioners Versus State of Maharashtra and Ors. } Respondents

5. No other correction is sought.

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6. This order shall be read together with Judgment dated 27 th September 2018 passed in Writ Petition No.4814 of 2016 and other connected matters.

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