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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(i) in THE PRE-NATAL DIAGNOSTIC TECHNIQUES (REGULATION AND PREVENTION OF MISUSE) AMENDMENT ACT, 2002

(i)to advise the Central Government on policy matters relating to use of pre- natal diagnostic techniques, sex selection techniques and against their misuse;