Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 16 in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions to Such Committees) Rules, 2005

16. Appraisal to Grama Sabha.

- Grama Sabha to be appraised about the recommendations of the Committees. The Village Panchayat shall compile the recommendations of the Committee every year and apprise the Grama Sabha during its meeting to be held in the quarter of January to March.