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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(2)(b) in Goa Tax on Entry of Goods Rules, 2000

(b)the Commissioner, in cases where the payment of tax in instalments does not exceed rupees one lakh or where the period within which such tax to be paid in instalments does not exceed twelve months.