Rajasthan High Court - Jaipur
Ramavatar S/O Sh. Surajbhan vs Through Manager Concor on 4 January, 2022
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8061/2021
Ramavatar and Ors.
----Petitioners
Versus
Through Manager Concor and Anr.
----Respondents
For Petitioner(s) : Mr. Brahma Prakash For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 04/01/2022 List after three weeks as prayed.
(MAHENDAR KUMAR GOYAL),J MADAN/53 (Downloaded on 04/01/2022 at 08:44:15 PM) Powered by TCPDF (www.tcpdf.org)