Section 1(3)(a) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

(a)The provisions of this Regulation, except sections 99 to 101, shall be deemed to have come into force on the 1st day of July, 2017.

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