Section 3 in The Haryana Official Language Act, 1969
3. [ Official language for official purposes of State. [Substituted by Haryana Act No. 30 of 2004.]
(1)Subject to the provisions of this Act, Hindi shall, as from the appointed day, be the first language to be used for all official purpose of the State of Haryana except such purposes as the State Government may, by notification, specify and the language in use for such excepted purposes immediately before the appointed day may be used as official language for such purposes.(2)The State Government may, by notification, specify that Punjabi shall be the second language to be used for all such official purposes which the State Government may deem fit.]
