Section 20(1)(b) in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(1)(b) in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

(b)require any person to give any information in his possession with respect to any undertaking or business for producing or manufacture of rice for purchase, sale or storage for sale of rice or paddy;

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State of Uttar Pradesh - Subsection

Section 20(1)(b) in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985