Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(5)] [Section 36] [Entire Act] State of Uttar Pradesh - Subsection Section 36(5)(i) in The U.P. State Universities (Centralised) Service Rules, 1975 (i)itself proceed in accordance with clause (a) of sub-rule (2); or