Rajasthan High Court - Jaipur
Vinod Kumar Sharma Son Of Shriram Sharma vs State Of Rajasthan on 29 July, 2021
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 1809/2021
1. Vinod Kumar Sharma Son Of Shriram Sharma, Aged
About 45 Years, Resident Of Vpo-Simarla-Jagir, Via
Mahroli, District Sikar (Raj.)
2. Shivnarayan Saini Son Of Shri Chhotu Ram Saini, Aged
About 52 Years, Resident Of Dhani Piplawali, Ward No. 25,
Srimadhopur, District Sikar (Raj.)
3. Gyarsi Lal Saini Son Of Shri Rameshwar Lal Saini, Aged
About 52 Years, Resident Of Hanspur, Dhani Maljiwali,
Srimdhopur, District Sikar (Raj.)
4. Phool Shankar Pareek Son Of Shri Jagdish Prasad, Aged
About 51 Years, Resident Of Vpo-Simarla, Via Thoi,
District Sikar (Raj.)
5. Bannesingh Son Of Shri Nagram Choudhary, Aged About
49 Years, Resident Of Dhani Derawali, Vpo-Gadh Taknet,
Ajeetgarh, Srimadhopur, District Sikar (Raj.)
6. Hariram Badi Son Of Chhotu Ram, Aged About 40 Years,
Resident Of Dhani Beesawali, Post Jaitsar, Via Ringus,
District Sikar (Raj.)
7. Mahesh Kumar Saini Son Of Nanu Ram Saini, Aged About
50 Years, Resident Of Naya Kunwa, Ramsagar, Bypass
Road, Patwari Ka Bas Mode, Srimadhopur, District Sikar
(Raj.)
8. Sunita Devi Dhayal W/o Rakshpal Singh Dhayal, Aged
About 42 Years, Resident Of Dhani Machhawali, Ward No.
4, Sikar (Raj.)
9. Manoj Kumar Soni Son Of Banwari Lal Soni, Aged About
46 Years, Resident Of Was No. 5, Aamawas, Via
Khatushyamji, Sikar (Raj.)
10. Jhabar Singh Dhayal Son Of Naurang Lal Dhayal, Aged
About 56 Years, Resident Of Dhani Derawali, Post Kotdi
Dhaylan, Ringus, District Sikar (Raj.)
11. Mohan Lal Jat Son Of Shyoji Ram Jat, Aged About 45
Years, Resident Of Vpo-Simarla Jageer, Via Mahroli,
Srimadhopur, District Sikar (Raj.)
12. Vidhadhar Bajiya Son Of Bhudharam Bajiya, Aged About
53 Years, Resident Of Purohit Ka Bas, Via Ringus, District
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Sikar (Raj.)
13. Subhash Chand Sharma Son Of Jagdish Prasad Sharma,
Aged About 44 Years, Resident Of Vpo- Tapiplya, Via
Ringus, District Sikar (Raj.)
14. Narendra Kumar Yadav Son Of Ramnarayan Yadav, Aged
About 47 Years, Resident Of Dhani Baniyawali, Vpo-
Mahroli, Via Ringus, District Sikar (Raj.)
15. Munni Kalwaniya W/o Seduram Jaat, Aged About 46
Years, Resident Of Vpo- Bharni, Dhani Jakhadwali, Tehsil
Srimadhopur, District Sikar (Raj.)
16. Rameshwar Lal Yadav Son Of Harinarayan Yadav, Aged
About 51 Years, Resident Of Vpo- Arniya, Via Mahroli,
Srimadhopur, District Sikar (Raj.)
17. Sohan Singh Shekhawat Son Of Jabar Singh Shekhawat,
Aged About 47 Years, Resident Of Sargoth, Via Ringus,
Srimadhopur, District Sikar (Raj.)
18. Moolchand Sharma Son Of Jawahar Lal Sharma, Aged
About 56 Years, Resident Of Vpo - Sargoth, Via Ringus,
Srimadhopur, District Sikar (Raj.)
19. Hansa Kanwar W/o Narendra Singh, Aged About 53 Years,
Resident Of Mahroli House, Ward No. 15, Shastri Nagar,
Sikar (Raj.)
20. Vinod Kumar Meena Son Of Kanaram Meena, Aged About
45 Years, Resident Of Vpo- Kotri Dhaylan Via Ringus,
District Sikar (Raj.)
21. Ramkishor Jat Son Of Hanuman Sahay Jat, Aged About
49 Years, Resident Of Vpo- Sargoth, Dhani Bajiyawali,
Simarla Road, Ringus, District Sikar (Raj.)
22. Gyarsi Devi W/o Kailash Chand, Aged About 44 Years,
Resident Of Vpo- Nangal Bheem, Tehsil Srimadhopur,
District Sikar (Raj.)
23. Shambhu Ram Yadav Son Of Sugga Ram Yadav, Aged
About 47 Years, Resident Of Dhani Girukawali Vpo-
Simarla Jageer, Via Mahroli, District Sikar (Raj.)
24. Chhigan Lal Verma Son Of Gopiram, Resident Of Vpo-
Simarla Jageer Via Mahroli, Srimadhopur, District Sikar
(Raj.)
25. Radheshyam Saini Son Birduram Saini, Aged About 44
Years, Resident Of Dhani Mohan Baba, Vpo-Arniya,
Srimadhopur, District Sikar
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26. Ummed Singh Shekhawat Son Of Prabhulal Shekhawat,
Aged About 53 Years, Resident Of Deepa Ki Dhani, Ward
No. 20, Ringus, Srimahopur, District Sikar (Raj.)
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Education
Department, Government Secretariat Rajasthan, Jaipur
Rajasthan.
2. The Director, Primary Education, Bikaner.
3. The Director, Secondary Education, Bikaner.
4. District Education Officer, Elementary Education, Sikar.
----Respondents
For Petitioner(s) : Mr. Suresh Kumar Dhenwal, Adv.
For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 29/07/2021 Counsel for the petitioners wants to withdraw this writ petition with liberty to file appeal before the Rajasthan Civil Services Appellate Tribunal.
In that view of the matter, this writ petition is dismissed with liberty, as prayed for.
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