Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 3 in Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998 3. Commission's offices, office hours, and sittings. - The place of the offices of the Commission may from time to time be specified by the Commission by an order made in that behalf.
