Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Uttar Pradesh - Subsection Section 86(7) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual (7)It shall be lawful for the Collector instead of himself letting out the land to direct the Bhumi Prabandhak Samiti to do so.
