Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Tamilnadu - Subsection Section 13(1) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003 (1)The Collector shall publish the notice of election to elect the members of Territorial Constituencies and Presidents of Water Users Associations in Form-2.
