Orissa High Court
Laxminarayan Sahoo And Another vs Commissioner Of Endowment on 28 January, 2022
Author: A. K. Mohapatra
Bench: A. K. Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMAPL No.19 of 2022
Laxminarayan Sahoo and another .... Petitioners
Mr. S. K. Mishra, Advocate
-versus-
Commissioner of Endowment, .... Opposite Parties
Bhubaneswar and others
None
CORAM:
THE CHIEF JUSTICE
JUSTICE A. K. MOHAPATRA
ORDER
28.01.2022 Order No.
01. 1. This matter is taken up by video conferencing mode.
2. This application has been filed for restoration of W.P.(C) No.15171 of 2009, which was dismissed for non-prosecution by an order dated 13th December, 2021.
3. For the reasons stated therein, the application is allowed.
4. The order dated 13th December, 2021 is recalled and W.P.(C) No.15171 of 2009 is restored to its original file.
(Dr. S. Muralidhar) Chief Justice (A. K. Mohapatra) Judge M. Panda