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[Cites 0, Cited by 0] [Section 14(7A)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(7A)(a) in Andhra Pradesh General Sales Tax Act, 1957

(a)the period between the date of issue of first notice by the assessing authority calling for production of accounts and statements and the date of actual production of such accounts and statements; and