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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(3) in The Wild Life (Protection) (Rajasthan) Rules, 1977

(3)[ The application for a Big Game Shooting Licence shall be made to the Chief Wild Life Warden] [Substituted by Notification No. F. 3(5)(1) Revenue/8/74, Part II, dated 21.1.1983, G.S.R. 112-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 27.1.1983 (w.e.f. 27.1.1983), page 345] = 1983 RSCS/II/P. 168/H. 89.].