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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1) in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Teachers) Rules, 1978

(1)A Permanent Headmaster or Assistant Teacher of a recognised school may, on an application in this behalf, be transferred to another recognised school in which he may be lawfully employed under these rules.