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State of Tamilnadu - Section

Section 8 in The Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004

8. Officers of the Commission.

(1)The Commission shall have the power to appoint Secretary, officers and other employees for discharging various duties. It may also prescribe the qualifications, experience and other terms and conditions for the appointment of such officers and other employees.
(2)The Commission may appoint Consultants to assist the Commission in the discharge of its functions.