Section 31(1) in The Bombay Diseases of Animals Act, 1948
(1)Any police officer, not below the rank of sub-inspector, may, without an order from a magistrate and without a warrant, arrest any person for whose arrest a requisition has been received from an Inspector or a Veterinary Surgeon, provided that the requisition specifies the person to be arrested, and the offence punishable under this Act in which such person has been concerned.
