Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(4)] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(4)(c) in West Bengal Municipal (Building) Rules, 2007

(c)in the case of staircases, sal, teak or other hard timber, the treads and risers being not less than four centimetres thick.