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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(b) in Tamil Nadu Village Panchayats Cleaning of Private Soak Pit and Cess Pools) Rules, 1999

(b)to exercise the powers of the Government under sub-section (5) of section 32 of the said Act, relating to the reservation of seats for election of members of a Village Panchayat under section 11 of the said Act.