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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(l) in Tamil Nadu Music and Fine Arts University Act, 2013

(l)
(i)to establish directorates for supportive education leading to all forms of music, fine arts and performing arts;
(ii)to establish distance and online education; and
(iii)to establish a publication department to publish books and works related to music, fine arts and performing arts;