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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(1) in Motor Vehicles Act, 1939

(1)A State Government may make rules regulating the construction, equipment and maintenance of motor vehicles and trailers, [with respect to all matters other than the matters referred to in clause (a) or clause (b) of sub-section (1) of section 69B] [Inserted by section 9, Act 47 of 1982, (w.e.f. 10-12-1982).]