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State of Odisha - Section

Section 82 in The Orissa Motor Vehicles Taxation Act, 1975

82. Repeal and savings - (1) The Orissa Motor Vehicles Taxation (Amendment) Ordinance 6 of 1993 is hereby repealed.

(2)Notwithstanding such repeal, anything done or any action taken under the principal Act as amended by the said Ordinance shall be deemed to have been done or taken under the principal Act as amended by this Act.[Schedule-III] [Inserted vide Orissa Act No. 3 of 2005-w.e.f. 25.2.2005.][See Section 4-A]
Sl. No. Period of Vehicle Motor Cycle with or without attachment Motor Cabs, Motor Cars, Jeeps, Omnibuses usedpersonally or kept for personal use not exceeding 2286 kgs. inULW
    Not exceeding 91 kgs. ULW Exceeding 91 kgs. ULW Not exceeding 762 kgs. ULW Exceeding 762 kgs. not exceeding 1524 kgs. ULW Exceeding 1524 kgs. not exceeding 2286 kgs. ULW
    (1) (2) (3) (4) (5)
  At the time of Registration of new Vehicles Rs. 1500 of 5% of the cost o the Vehiclewhichever is higher Rs. 2000 or 5% of the cost of the Vehiclewhichever is higher 5% of the cost of the Vehicle of ten times ofannual tax whichever is higher 5% of the cost of the Vehicle or ten times ofannual tax whichever is higher 5% of the cost of the Vehicle or ten times ofannual tax whichever is higher
  If the Vehicle is already registered and its age is,-          
1 Not more than one year 1500 2000 9800 14100 20800
2 More than 1 year but not more than 2 years 1400 1870 9100 13100 13400
3 More than 2 years but not more than 3 years 1300 1740 8400 12100 17000
4 More than 3 years but not more than 4 years 1200 1610 7700 11100 15500
5 More than 4 years but not more than 5 years 1100 1480 7000 10100 14100
6 More than 5 years but not more than 6 years 1000 1350 6300 9100 12700
7 More than 6 years but not more than 7 years 900 1220 5600 8100 11300
8 More than 7 years but not more than 8 years 800 1090 4900 7000 9900
9 More than 8 years but not more than 9 years 700 960 4200 6000 8500
10 More than 9 years but not more than 10 years 600 830 3500 5000 7100
11 More than 10 years but not more than 11 years 500 700 2800 4000 5700
12 More than 11 years but not more than 12 years 400 570 2100 3000 4200
13 More than 12 years but not more than 13 years 300 440 1400 2000 2800
14 More than 13 years Equal to annual tax Equal to annual tax Equal to annual tax Equal to annual tax Equal to annual tax
Explanation - Cost of Vehicle shall include all taxes, duties, etc. charged by the dealer as per the invoice.AnnexureForm 1Certificate for recovery of arrear