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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(9)(i) in The Jammu and Kashmir Control of Building Operations Act, 1988

(i)reconstruction of a building or a portion thereof, by means of props, commonly known as "PAND-PAND" in Kashmir Valley ;