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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(5) in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

(5)The Appointing Authority may for reasons to be recorded in writing refuse the renewal of the term of appointment.Chapter-III Duties of the Central Record keeping Agency