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[Cites 0, Cited by 0] [Section 467(1)] [Section 467] [Entire Act]

State of West Bengal - Subsection

Section 467(1)(d) in The Calcutta Municipal Corporation Act, 1980

(d)exhume any body from any place for the disposal of the dead except under the provisions of the Code of Criminal Procedure, 1973, or any other law for the time being in force.