Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21A] [Entire Act] State of Uttar Pradesh - Subsection Section 21A(a) in The U.P. Secondary Education Services Selection Board Act, 1982 (a)'Director' means the Director of Education, Uttar Pradesh and includes any other officer authorised by him in this behalf;
