Section 43(4)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 43(4)] [Section 43] [Entire Act]

(a)if the State Government has made any order under sub-section (1) of Section 41, that order would prevail; and

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