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State of Madhya Pradesh - Section

Section 25 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

25. Preparation and drawal of establishment bills and T.A. Bills.

- Pay bill and T.A. bill shall be prepared in such forms as may be prescribed for the purpose by the Director. Cheques in payment of establishment bills and T.A. bills shall be drawn in favour of the Secretary or the other supervisory staff, as the case may require.