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[Cites 0, Cited by 0] [Section 6A(4)] [Section 6A] [Entire Act]

State of Gujarat - Subsection

Section 6A(4)(ii) in The Gujarat Entertainments Tax Act, 1977

(ii)exceeds 30 seats but does not exceed 50 seats, at the rate of Rs. 4000 per month or for part of a month;