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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(vi) in The Orissa Press Accreditation (Constitution of the Orissa Press Accreditation Committee and Grant of Accreditation) Rules, 1994

(vi)At least seven days notice shall be given for convening a meeting of the Committee. But emergent meetings may be convened after giving 48 hours' notice.