Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(2) in The Insurance Regulatory And Development Authority (Insurance Advertisements And Disclosure) Regulations, 2000 (2)If any person fails to comply with sub-regulation (1) above, he shall be liable to payment of fine which may extend to rupees five hundred.
