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State of Tamilnadu - Section

Section 443A in The Madurai City Municipal Corporation Act, 1971

443A.

[xxx] [Inserted by Tamil Nadu Municipal Laws (Amendment) Act 2002 (Tamil Nadu Act 31 of 2002). The words 'fifty thousand rupees' was substituted for 'one thousand rupees' by the Tamil Nadu Municipal Laws (Second Amendment) Act, 2002 (Tamil Nadu Act 53 of 2002) and subsequently omitted by Tamil Nadu Municipal Laws (Amendment) Act, 2008 (Tamil Nadu Act 9 of 2008).]