Delhi High Court - Orders
Zakiya Zaidi vs M - Tech Developers Ltd on 20 March, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~C-12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 485/2016
ZAKIYA ZAIDI ..... Petitioner
Through: Dr. B. K. Dash, Advocate.
versus
M - TECH DEVELOPERS LTD. ..... Respondent
Through: Mr. R. K. Tripathi, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 20.03.2023 CO.APPL. 1051/2017(for restoration)
1. It is already 4:50 PM. It is not possible to hear the matter today.
2. List on 26th July, 2023.
SANJEEV NARULA, J MARCH 20, 2023 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:20.03.2023 18:52:12