Punjab-Haryana High Court
Harkesh vs Presiding Officer Central Govt. Indst. ... on 18 April, 2022
Author: Rajbir Sehrawat
Bench: Rajbir Sehrawat
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
215/10
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CWP No. 17048 of 2016 (O & M)
Date of decision : 18.4.2022
Harkesh ......Petitioner
Vs.
Presiding Officer, Central Government Industrial Tribunal-cum-Labour
Court-I, Chandigarh and another
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJBIR SEHRAWAT
Present : Mr. Sunil Kumar Bhardwaj, Advocate, for the petitioner
Mr. Umesh Narang, Advocate, for respondent No.2
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Rajbir Sehrawat, J. (Oral)
For details, see orders passed today in CWP No. 23928 of 2016, titled as 'Raju v. Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court-I, Chandigarh and another'.
(RAJBIR SEHRAWAT) JUDGE 18.4.2022 Ashwani Speaking/Reasoned : Yes/No Reportable : Yes/No 1 of 1 ::: Downloaded on - 21-04-2022 22:27:52 :::