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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Uttarakhand - Subsection

Section 30(2)(c) in Uttarakhand Medical Council Act, 2002

(c)the powers, duties, and functions of the council, the condition subject to which they shall be exercised and performed, and regulation of professional conduct of practitioners by a code of ethics in accordance with section 10;