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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 55(2)(i) in Arunachal Pradesh Municipal Act, 2007

(i)the provisions of this sub-section shall not apply to a councillor who is a member of , or is in employment under, any public institution or organization under any law for the time being in force, and