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[Cites 0, Cited by 1] [Section 5(1)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1)(i) in The West Bengal Universities and Colleges (Administration and Regulation) Act, 2017

(i)the President shall be a person interested in education, and shall be nominated by the State Government from amongst the members of the Governing Body or from outside: