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[Cites 0, Cited by 0] [Section 127H(1)] [Section 127H] [Entire Act]

State of Assam - Subsection

Section 127H(1)(i) in Assam Panchayat Act, 1994

(i)use or operate, within or at the entrance of the polling station or any public or private place in the neighbourhood thereof, any apparatus for amplifying or reproducing the human voice, such as a megaphone or a loudspeaker; or