Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(xxiiia) in Faceless Assessment Scheme, 2019

(xxiiia)[ "Rules" means the Income-tax Rules, 1962;] [Inserted by Notification No. S.O. 2745(E), dated 13.8.2020.]