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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(1)(c) in Arunachal Pradesh Water Supply Act, 2015

(c)No person other than the authorized staff or licensed plumber or fitter, shall open or keep open the valves or any water works of the department meant for the supply of water to the public.