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[Cites 0, Cited by 0] [Section 377] [Entire Act]

State of Tamilnadu - Subsection

Section 377(2) in The Coimbatore City Municipal Corporation Act, 1981

(2)Such licence may be refused or may granted either unconditionally or on such conditions as the Commissioner may deem necessary. Such conditions may relate to the construction, ventilation, conservancy, supervision and inspection of the premises whether within or without the limits of the City where the animals from which the milk supply is derived are kept.