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Union of India - Section

Section 29 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

29. Salutes to Foreign Functionaries.

- Salutes in conformity with the table of salutes given in Regulation 19, shall be fired in compliment to foreign officials, from either ships or batteries, in the same manner and in circumstances similar to those in which salutes to an Indian Official would be fired.