Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act] State of Odisha - Subsection Section 31(4)(f) in Orissa Universities Act, 1989 (f)the State Government may take all necessary steps for securing possession of the properties, books, documents and other papers as aforesaid,