Section 12(1) in The National Council For Teacher Education Rules, 1997
(1)Four State representatives as members of the Executive Committee of the Council under clause (i) of sub-section (2) of Section 19 shall be nominated by the Central Government in the following manner :-(a)One representative of a State from each of the Region which is covered by the four Regional Committees.(b)States which are already represented on the Council in terms of clause (n) of sub-section (4) of section 3 shall not be included while considering nominations under clause (i) of sub-section (2) of section 19.
