Lok Sabha Debates
Introduction Of The National Highways Authority Of India (Amendment) Bill, ... on 22 December, 2008
> Title : Introduction of the National Highways Authority of India (Amendment) Bill, 2008.
THE MINISTER OF SHIPPING, ROAD TRANSPORT AND HIGHWAYS (SHRI T.R. BAALU): Sir, I beg to move for leave to introduce a Bill further to amend the National Highways Authority of India Act, 1988.
MR. SPEAKER: The question is:
“That leave be granted to introduce a Bill further to amend the National Highways Authority of India Act, 1988. ” The motion was adopted.
SHRI T.R. BAALU: Sir, I introduce the Bill.
… (Interruptions)